High Courts11 Nov 1998
World Tel Inc. and Another Vs Union of India and Another
Delhi High Court · (1999) 2 AD 28 : (1999) 77 DLT 127
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 6 of 55
High Courts11 Nov 1998
Urmila and Company Pvt. Ltd. Vs Indian Farmers Fertilizers Co-operative Limited
Delhi High Court · (1999) 5 AD 524 : (1998) 76 DLT 849 : (1999) 50 DRJ 579
High Courts10 Nov 1998Dismissed
Naveen Kumar Vs State
Delhi High Court · (1998) 76 DLT 541 : (1999) 48 DRJ 357
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts10 Nov 1998
Chathia Kaur and Others Vs Govt. of N.C.T. of Delhi and Another
Delhi High Court · (1999) 77 DLT 259 : (1999) 1 LLJ 1275
Contempt of Courts Act, 1971 — Section 11, 12
High Courts10 Nov 1998
International Engineers and Projects Vs M/s. Asea Brown Boveri Ltd.
Delhi High Court · (1999) 96 CompCas 548 : (1999) 48 DRJ 499
High Courts10 Nov 1998
Nilesh Kumar Shah Vs Sh. R.C. Khundra Inspector (Customs)
Delhi High Court · (1999) 1 JCC 172
High Courts09 Nov 1998
Shahid Khan @ Munna Vs State (N.C.T. of Delhi) and Others
Delhi High Court · (1998) 76 DLT 865
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 411
High Courts09 Nov 1998
Sushila Vs Union of India and Others
Delhi High Court · (1999) 1 AD 365 : (1999) 1 Crimes 624 : (1998) 76 DLT 826
High Courts09 Nov 1998Dismissed
Hoshiyar Singh Ghanghas and Another Vs Union of India (UOI) and Others
Delhi High Court · (1999) 77 DLT 825
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Nov 1998Allowed
Ms. Kamna Prasad Vs State (NCT of Delhi)
Delhi High Court · (1999) 77 DLT 456
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39, 44, 49APenal Code, 1860 (IPC) — Section 379
High Courts09 Nov 1998
Netherlands Organisation For International Devp. Cooperation Vs U.O.I. and Others
Delhi High Court · (1999) 1 AD 83 : (1999) 77 DLT 720
Constitution of India, 1950 — Article 226
High Courts09 Nov 1998
Court on its own Motion Vs Moinuddin Khan and Another
Delhi High Court · (1998) 76 DLT 788
Constitution of India, 1950 — Article 215Criminal Procedure Code, 1973 (CrPC) — Section 125, 407, 482
High Courts09 Nov 1998
Voltas Limited Vs The Union of India and Others
Delhi High Court · (1998) 7 AD 390 : (1998) 1 CLT 55 : (1998) 76 DLT 841 : (1998) 47 DRJ 600 : (1999) 65 ECC 879 : (1999) 112 ELT 34
High Courts09 Nov 1998
Rajinder Pal Singh Lamba and others Vs The Administrator of Delhi and Others
Delhi High Court · (1999) 2 AD 813 : (1999) 48 DRJ 186
Constitution of India, 1950 — Article 226
High Courts09 Nov 1998
Commissioner of Central Excise Vs M/s. Technological Institute of Textile
Delhi High Court · (1998) 7 AD 386 : (1998) 76 DLT 862 : (1998) 47 DRJ 667
High Courts09 Nov 1998
Indian Shaving Products Ltd. and Another Vs Gift Pack and Another
Delhi High Court · (1998) 11 DEL CK 0030
High Courts09 Nov 1998
Raj Kumar and Others Vs State
Delhi High Court · (1999) 1 AD 873 : (1999) 77 DLT 409
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193Penal Code, 1860 (IPC) — Section 302, 307
High Courts06 Nov 1998Dismissed
Ex. Captain Vivek Chopra Vs Union of India (UOI)
Delhi High Court · (1999) 48 DRJ 126
High Courts06 Nov 1998Allowed
N.P. Sharma Vs Delhi Development Authority
Delhi High Court · (1998) 76 DLT 814 : (1999) 48 DRJ 239
High Courts05 Nov 1998Dismissed
Shyam Sunder Manchanda Vs Smt. Sudesh Manchanda
Delhi High Court · (1998) 76 DLT 933 : (1999) 1 DMC 223
Hindu Marriage Act, 1955 — Section 24