High Courts01 Nov 1998Dismissed
D.C.M. Ltd. Vs Lt. Governor and Others
Delhi High Court · (1999) 48 DRJ 752
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 8 of 55
High Courts01 Nov 1998
H. Dohil Construction Co. P. Ltd. and Others Vs Punjab National Bank
Delhi High Court · (1999) 48 DRJ 410
Transfer of Property Act, 1882 — Section 106
High Courts01 Nov 1998Dismissed
Ajay Bijli and Another Vs State and Another
Delhi High Court · (1999) 6 AD 574 : (1999) 80 DLT 450 : (1999) 3 RCR(Civil) 718
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts01 Nov 1998
Union of India (UOI) Vs Uppal Engineering Construction Co. Pvt. Ltd. and Another
Delhi High Court · (1999) 77 DLT 168
Arbitration Act, 1940 — Section 30, 33
High Courts01 Nov 1998Dismissed
Capt. B.K. Kukreja Vs Indian Airlines Ltd. and Others
Delhi High Court · (1999) 49 DRJ 27
High Courts01 Nov 1998
Manohar Lal Chatrath and Another Vs M.C.D.
Delhi High Court · (1999) 77 DLT 5 : (1999) 48 DRJ 510 : (1999) RLR 163
Delhi Municipal Corporation Act, 1957 — Section 347Specific Relief Act, 1963 — Section 41
High Courts01 Nov 1998Dismissed
Punjab Communications Ltd. (A Govt. of Punjab Undertaking) Vs Union of India (UOI)
Delhi High Court · (1999) 49 DRJ 47
Constitution of India, 1950 — Article 226
High Courts01 Nov 1998
All India Federation of Tax Practitioners Vs Union of India and Others
Delhi High Court · (1998) 7 AD 566 : (1999) 151 CTR 1 : (1998) 76 DLT 602 : (1998) 104 ELT 595 : (1999) 236 ITR 1 : (1998) 101 TAXMAN 401
High Courts01 Nov 1998
Rourkela Steel Plant Execu. Ass. and Another Vs Chairman Steel Authority of India Ltd. and Another
Delhi High Court · (1999) 49 DRJ 56
High Courts01 Nov 1998
Amar Pratap Singh Bedi (Col.) Vs Union of India and Others
Delhi High Court · (1998) 11 DEL CK 0034
High Courts01 Nov 1998
Rajendra Prasad Sharma and Another Vs Delhi Administration
Delhi High Court · (1998) 7 AD 251 : (1998) 76 DLT 839 : (1999) 49 DRJ 156
High Courts01 Nov 1998
Indian Appliances Company Vs Appellate Tribunal Sales Tax
Delhi High Court · (1998) 7 AD 392 : (1998) 47 DRJ 684
High Courts01 Nov 1998
Usha Handa Vs The Lt. Governor Union Territory of Delhi Raj Bhavan
Delhi High Court · (1998) 7 AD 1 : (1999) 77 DLT 17 : (1999) 49 DRJ 378
High Courts01 Nov 1998
Jagdish (Ex. Cfn) Vs Union of India and Others
Delhi High Court · (1999) 48 DRJ 818
High Courts01 Nov 1998Allowed
Joint Action Committee of Kendriya Vidayalaya Employees Association and Another Vs Union of India (UOI) and Another
Delhi High Court · (1999) 77 DLT 80
Constitution of India, 1950 — Article 14
High Courts01 Nov 1998
Shri Amarjit Singh Vs Shri Bhupinder Singh
Delhi High Court · (1999) 80 DLT 483
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151
High Courts30 Oct 1998
Mohkam Singh Vs State of NCT of Delhi
Delhi High Court · (1999) 1 AD 853 : (1999) 77 DLT 385 : (1999) RLR 241
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304
High Courts30 Oct 1998
Hindustan Construction Corporation Vs Delhi Development Authority
Delhi High Court · (1998) 7 AD 661 : (1999) 1 ARBLR 272 : (1999) 77 DLT 165 : (1997) 43 DRJ 243 : (1999) 1 RCR(Civil) 476
Arbitration Act, 1940 — Section 30, 31Contract Act, 1872 — Section 28
High Courts30 Oct 1998
Asha Vij Vs The Chief of Army Staff and Others
Delhi High Court · (1998) 7 AD 497 : (1999) 77 DLT 473 : (1998) 47 DRJ 778