High Courts30 Oct 1998
B.N. Mullick and Others Vs Sita Ram Mullick and Others
Delhi High Court · AIR 1999 Delhi 153 : (1999) 48 DRJ 561 : (1999) 1 RCR(Civil) 504
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 9 of 55
High Courts30 Oct 1998
Delhi Abibhavak Mahasangh Vs Union of India and others
Delhi High Court · (1998) 7 AD 445 : AIR 1999 Delhi 124 : (1998) 76 DLT 457 : (1999) 49 DRJ 766
High Courts29 Oct 1998Dismissed
Crompton Greaves Limited Vs Hyundai Electronics Industries Co. Limited
Delhi High Court · (1999) 1 CLT 25 : (1998) 76 DLT 733 : (1999) 48 DRJ 754
Specific Relief Act, 1963 — Section 38, 41, 42
High Courts29 Oct 1998
Sanyukt Nirmata Vs Delhi Development Authority
Delhi High Court · (1999) 77 DLT 626
Arbitration Act, 1940 — Section 30, 33
High Courts28 Oct 1998Allowed
Smt. Manali Singlial and . Another Vs Ravi Singhal and Others
Delhi High Court · (1998) 10 DEL CK 0090
High Courts28 Oct 1998Allowed
Gurdial Singh Vs Raghbir Singh
Delhi High Court · (1998) 76 DLT 515 : (1998) 47 DRJ 670
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Oct 1998
Bhagwan Dass Vs Delhi State Industrial Development Corporation
Delhi High Court · (1999) 48 DRJ 325
High Courts28 Oct 1998
R.S. Mani Vs S. Ravi and Others
Delhi High Court · (1999) 2 AD 832 : (1999) 77 DLT 335 : (1999) 121 PLR 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Oct 1998
Bhupinder Singh Rekhi (Cdr.) Vs C.S Rekhi and Others
Delhi High Court · (1998) 10 DEL CK 0038
High Courts28 Oct 1998
Ritu Singh Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1998) 7 AD 176 : (1999) 77 DLT 201
High Courts28 Oct 1998
Subhash Chander Chugh Vs Smt. Anita @ Komal
Delhi High Court · (1999) 1 AD 737 : (1999) 77 DLT 176 : (1999) 1 DMC 247
Hindu Marriage Act, 1955 — Section 24
High Courts27 Oct 1998
Commissioner of Income Tax Vs Kailash Apartments P. Ltd.
Delhi High Court · (2000) 243 ITR 795 : (1999) 103 TAXMAN 178
Income Tax Act, 1961 — Section 256, 263, 37
High Courts27 Oct 1998
Sudhir Sareen Vs Commissioner of Income Tax and Another
Delhi High Court · (2000) 158 CTR 199 : (1998) 76 DLT 283 : (1999) 239 ITR 440
Income Tax Act, 1961 — Section 139, 139(9), 263, 264
High Courts27 Oct 1998
BISHAN SINGH DIDAR SINGH Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (1999) 106 TAXMAN 78
High Courts27 Oct 1998Allowed
Ramesh Chand Jain Vs Delhi Development Authority and Others
Delhi High Court · (1999) 77 DLT 460 : (1999) 48 DRJ 578
High Courts27 Oct 1998
D. Mallesham Goud Vs State
Delhi High Court · (1999) CriLJ 3864 : (1999) 48 DRJ 611
High Courts27 Oct 1998
Capital Meters Vs Cimmco International and others
Delhi High Court · (1998) 7 AD 134 : (1999) 97 CompCas 73 : (1998) 76 DLT 656 : (1998) 47 DRJ 829 : (1999) 1 RCR(Civil) 621
High Courts27 Oct 1998
Ashok Chand Aggarwala Vs Delhi Administration and Others
Delhi High Court · (1998) 7 AD 639
Delhi Co-operative Societies Act, 1972 — Section 26Delhi Co-operative Societies Rules, 1973 — Rule 35
High Courts27 Oct 1998
D.S. Bindra Vs Punjab and Sind Bank
Delhi High Court · (1998) 6 AD 837 : (1999) 48 DRJ 94
Constitution of India, 1950 — Article 226