High Courts16 Oct 1998
Prithvi Raj and Others Vs State (NCT) of Delhi
Delhi High Court · (1998) 7 AD 279 : (1999) 1 Crimes 472 : (1998) 76 DLT 389 : (1999) RLR 4
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 11 of 55
High Courts16 Oct 1998
Saw Pipes Limited Vs Gas Authority of India Ltd. and Another
Delhi High Court · (1999) 49 DRJ 310
High Courts16 Oct 1998
State Vs Manohar Lal and Others Jagdish @ Jaggi Vs State Manohar Lal @ Munna Vs State
Delhi High Court · (1998) 6 AD 549 : (1998) 76 DLT 135 : (1998) 2 ILR Delhi 815 : (1998) ILR Delhi 815 : (1999) 1 RCR(Criminal) 140
High Courts16 Oct 1998
Praveen Kumar Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (1998) 7 AD 290 : (1998) 76 DLT 408 : (1999) RLR 37
High Courts16 Oct 1998
G.S. Dahiya (Unsound Mind) Vs Union of India
Delhi High Court · (1998) 6 AD 835 : (1998) 48 DRJ 751
Constitution of India, 1950 — Article 226
High Courts14 Oct 1998
Kamal Kumar Agarwal Vs Central Bureau of Investigation
Delhi High Court · (1999) CriLJ 490 : (1999) 48 DRJ 572
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 120, 80
High Courts14 Oct 1998
Municipal Corporation of Delhi Vs Avinash Chandra Gupta and others
Delhi High Court · (1998) 2 ILR Delhi 841 : (1998) ILR Delhi 841
High Courts14 Oct 1998
Short Pile Construction Company Vs Delhi Development Authority
Delhi High Court · (1998) 76 DLT 189
High Courts14 Oct 1998
Delhi Development Authority and Others Vs Surinder Pal Jain
Delhi High Court · (1998) 7 AD 181 : (1999) 48 DRJ 242 : (1998) 2 ILR Delhi 830
High Courts14 Oct 1998
Ved Kumari and another Vs Shri Kishan Lal and Others
Delhi High Court · (1998) 2 ACC 724 : (1999) ACJ 1391 : (1998) 6 AD 801 : (1998) 76 DLT 518 : (1998) 47 DRJ 673 : (1999) 121 PLR 13 : (1999) 2 RCR(Civil) 507
Motor Vehicles Act, 1939 — Section 85Motor Vehicles Act, 1988 — Section 128
High Courts13 Oct 1998
Biotechnology NV and Another Vs Unicorn GmbH Rahn Plastmaschinen and Another
Delhi High Court · (1998) 47 DRJ 397
Arbitration and Conciliation Act, 1996 — Section 9
High Courts13 Oct 1998
Milkfood Limited Vs G.M.C. Ice Cream Private Limited and Others
Delhi High Court · (2000) 83 DLT 130
High Courts13 Oct 1998
Rajinder Singh Vs State and Another
Delhi High Court · (1998) 6 AD 680 : (1999) 1 Crimes 271 : (1998) 76 DLT 264 : (1999) 1 DMC 28 : (1998) 47 DRJ 590 : (1999) ILR Delhi 35
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 157, 177, 178, 179, 180
High Courts13 Oct 1998
C.P. No. 341/96 Vs M/s Network Limited
Delhi High Court · (1998) 10 DEL CK 0035
High Courts13 Oct 1998
Delhi Development Authority Vs U. Kashyap
Delhi High Court · (1998) 7 AD 300 : (1998) 1 ARBLR 88 : (1999) 48 DRJ 666 : (1999) 1 RCR(Civil) 150
High Courts13 Oct 1998
T.T.K. Prestige Ltd. and Another Vs Har Prasad Gupta and Others
Delhi High Court · (1999) 77 DLT 357 : (1999) RLR 537
High Courts13 Oct 1998
Kitec Industries (India) Ltd. Vs Unicor Gmbh Rahn Plastmaschinen and Another
Delhi High Court · (1999) 2 AD 537 : (1999) 48 DRJ 316
High Courts12 Oct 1998
Union of India Vs Oriental Building and Furnishing Co. Ltd. and Another
Delhi High Court · (1999) 2 AD 846 : (1999) 77 DLT 314
Arbitration Act, 1940 — Section 14, 20, 30
High Courts12 Oct 1998
Munira Bakshi and Others Vs Govt. of National Capital Territory of Delhi and Another
Delhi High Court · (1998) 10 DEL CK 0006
Constitution of India, 1950 — Article 14, 226