High Courts26 Oct 1998
B.R. Sharma Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 723
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 10 of 55
High Courts26 Oct 1998
Sat Pal Vs Delhi Development Authority and Others
Delhi High Court · (1998) 7 AD 724 : (1999) 1 ARBLR 223 : (1999) 77 DLT 33 : (1999) 121 PLR 74 : (1999) RLR 577
Arbitration Act, 1940 — Section 30, 33
High Courts26 Oct 1998
Victor Cable Industries Limited Vs Delhi Electric Supply undertaking and others
Delhi High Court · (1998) 76 DLT 740
High Courts23 Oct 1998
Beg Raj Vs Delhi Development Authority
Delhi High Court · (1999) 48 DRJ 37
Arbitration Act, 1940 — Section 30, 33
High Courts23 Oct 1998
Relaxo Rubber Limited and Another Vs Aman Cable Industries and Another
Delhi High Court · (1998) 76 DLT 397 : (1999) 1 RCR(Civil) 705
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Oct 1998
Panna Lal Suri Vs Surinder Kumar Khullar
Delhi High Court · (1999) 1 AD 25 : (1998) 76 DLT 536 : (1999) 48 DRJ 299 : (1998) 2 ILR Delhi 850 : (1999) 121 PLR 20 : (1999) 1 RCR(Civil) 543
High Courts23 Oct 1998
Gun Malla Rajgarahia Vs Canara Bank and Another
Delhi High Court · (1999) 1 AD 345 : AIR 1999 Delhi 243 : (1999) 79 DLT 546 : (1999) RLR 359
High Courts23 Oct 1998
R.P. Yadav Vs Union of India and others
Delhi High Court · (1998) 7 AD 115 : (1998) 76 DLT 722 : (1998) 47 DRJ 738
High Courts23 Oct 1998
Batra Construction Co. Vs D.D.A. and Another
Delhi High Court · (1999) 1 AD 67 : (1999) 1 RCR(Civil) 404
Arbitration Act, 1940 — Section 30, 33
High Courts23 Oct 1998
Metal Forgings Pvt. Ltd. Vs M.C.D. and Another
Delhi High Court · (1999) 1 AD 252 : AIR 1999 Delhi 176 : (1999) 4 CivCC 403 : (1999) 78 DLT 601 : (1999) RLR 266
High Courts22 Oct 1998Allowed
Munna Ali Vs State
Delhi High Court · (1998) 47 DRJ 746
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50(1)
High Courts22 Oct 1998Allowed
Rajeshwari Devi Bahukhandi Vs Union of India (UOI)
Delhi High Court · (1998) 76 DLT 262 : (1999) 49 DRJ 51
High Courts22 Oct 1998
Saroj Taneja Vs Union of India
Delhi High Court · (1998) 6 AD 829 : (1999) 77 DLT 233
Army Act, 1950 — Section 19Army Rules, 1954 — Rule 14Constitution of India, 1950 — Article 226
High Courts16 Oct 1998
Union of India Vs Shibu Ram Mittal
Delhi High Court · (1998) 6 AD 908 : (1998) 76 DLT 577 : (1999) 49 DRJ 166
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts16 Oct 1998Allowed
K.P. Grover and Others Vs The Indian Road Construction Corpn. Ltd.
Delhi High Court · (1999) 48 DRJ 270
High Courts16 Oct 1998
Rajesh Diwan and Another Vs National Capital Territory of Delhi (State) Bhola Deep Sahni and Another Vs National Capital Territory of Delhi (State)
Delhi High Court · (1999) 3 RCR(Criminal) 31
Penal Code, 1860 (IPC) — Section 304
High Courts16 Oct 1998
Atma Parkash and Others Vs Roshan Lal and Others
Delhi High Court · (1999) 4 CivCC 425 : (1999) 77 DLT 162 : (1999) 121 PLR 54
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Oct 1998
Bhupinder Singh Vs Smt. Janak Rani
Delhi High Court · (1998) 6 AD 689 : (1998) 76 DLT 197 : (1998) 47 DRJ 789
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14
High Courts16 Oct 1998
State Vs Kishori and Others Mohammad Abbas Vs State Budh Prakash Kashyap (Dr. ) Vs State Kishori Vs State
Delhi High Court · (1998) 76 DLT 209 : (1999) 48 DRJ 825 : (1998) 2 ILR Delhi 956 : (1999) 1 RCR(Criminal) 200
High Courts16 Oct 1998
Escorts Const. Equipment Ltd. and Another Vs Action Const. Equipment P. Ltd. and Another
Delhi High Court · AIR 1999 Delhi 73