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Delhi High Court judgments, 1998

1,098 judgments · page 12 of 55

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High Courts09 Oct 1998Dismissed

Maheshwari Devi Joshi Vs Delhi Vidyut Board

Delhi High Court · (1998) 47 DRJ 404

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High Courts09 Oct 1998

Prem Chand Bansal and Sons Vs Income Tax Officer

Delhi High Court · (1998) 6 AD 623 : (1999) 156 CTR 252 : (1998) 76 DLT 193 : (1999) 237 ITR 65 : (1999) 122 PLR 2

Income Tax Act, 1961 — Section 256, 256(1), 256(2), 43BLimitation Act, 1963 — Section 29, 29(2), 5
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High Courts09 Oct 1998

DTC Retired Employees Association Vs Delhi Transport Corpn.

Delhi High Court · (1999) 48 DRJ 810

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High Courts09 Oct 1998

HC Surender Singh Vs Union of India (UOI)

Delhi High Court · (1998) 75 DLT 783 : (1999) 48 DRJ 159

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High Courts09 Oct 1998

State (Delhi Admn.) Vs Som Prakash @ Som Nath @ Somi

Delhi High Court · (1998) 76 DLT 562

Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302, 307, 34
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High Courts09 Oct 1998

Kishore Zarda Factory (P) Ltd. and Others Vs J.P. Tobacco House and Others

Delhi High Court · AIR 1999 Delhi 172

Trade and Merchandise Marks Act, 1958 — Section 106, 27
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High Courts09 Oct 1998Allowed

Nathu Lal, Inspector Vs Director General, Central Industrial Security Force and Others

Delhi High Court · (1998) 76 DLT 769

Constitution of India, 1950 — Article 226
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High Courts09 Oct 1998

Bin Sabt Jewellery LLC Dubai (UAE) Vs Commission of Income Tax and Others

Delhi High Court · (1998) 6 AD 628 : (1998) 76 DLT 161

Customs Act, 1962 — Section 111, 2(26)
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High Courts09 Oct 1998

Mewar Sugar Mills Ltd. Vs Chairman Central Board of Direct Taxes and Another

Delhi High Court · (1998) 10 DEL CK 0046

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High Courts09 Oct 1998

Mahesh Chand Gupta (Dr.) Vs Shri Shiv Sarup Gupta

Delhi High Court · (1998) 6 AD 605 : (1998) 76 DLT 165 : (1998) 47 DRJ 602 : (1998) RLR 627

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High Courts09 Oct 1998

Biofarma and Another Vs Sanjay Medical Store and Another

Delhi High Court · (1998) 10 DEL CK 0019

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High Courts08 Oct 1998Dismissed

Good Media Limited Vs The Prasar Bharti

Delhi High Court · (1999) 48 DRJ 399

Constitution of India, 1950 — Article 19(1)
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High Courts08 Oct 1998

Commissioner of Income Tax Vs Ram Commercial Enterprises Ltd.

Delhi High Court · (2001) 167 CTR 321 : (2000) 246 ITR 568

Income Tax Act, 1961 — Section 256(2), 271, 271(1)
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High Courts08 Oct 1998

G.K.W. Ltd. Vs Shriram Bearings Ltd.

Delhi High Court · AIR 1999 Delhi 27 : (2002) 109 CompCas 636 : (1998) 2 ILR Delhi 855 : (1998) ILR Delhi 855

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High Courts08 Oct 1998

Commissioner of Income Tax Vs M/s. Ram Commercial Enterprises Ltd.

Delhi High Court · (1998) 6 AD 322 : (1998) 47 DRJ 259 : (2002) 122 TAXMAN 620

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High Courts08 Oct 1998

N.K. Nayyar Vs Government of National Capital Territory of Delhi and Others

Delhi High Court · (1999) 1 AD 425 : (1998) 76 DLT 949 : (1999) 48 DRJ 398

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High Courts08 Oct 1998

Formosa Plastic Corporation Ltd. Vs Ashok Chauhan and Others

Delhi High Court · (1999) 1 AD 392 : (1998) 76 DLT 817

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High Courts07 Oct 1998

Electro Appliances and Others Vs Classic Creations and Others

Delhi High Court · (1998) 76 DLT 855 : (1998) 47 DRJ 515 : (1999) 121 PLR 40 : (1998) 18 PTC 754

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High Courts07 Oct 1998

Electro Appliances and Others Vs Arora Crockery and Gift Corner and Others

Delhi High Court · (1998) 75 DLT 873

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts07 Oct 1998Allowed

Smt. Shanta @ Chanchal Vs Raja Ram and Others

Delhi High Court · (1999) 4 CivCC 85 : (1998) 76 DLT 261 : (1999) 122 PLR 1

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A
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