High Courts07 Oct 1998
Electro Appliances and Others Vs Ramesh L. Vadodaria and Others
Delhi High Court · (1998) 47 DRJ 274
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 9
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 13 of 55
High Courts07 Oct 1998Dismissed
Puri Constructions Pvt. Ltd. Vs Baldev Sahai and Sons
Delhi High Court · (1999) 77 DLT 310
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151
High Courts06 Oct 1998Dismissed
Dr. Bal Kishan Dabas Vs University of Delhi
Delhi High Court · (1998) 47 DRJ 343
High Courts06 Oct 1998
Rakesh Juneja And Others Vs Baba Chakravorty Darvesh And Others
Delhi High Court · (1999) 1 AD 18 : (1999) 1 CLT 560 : (1998) 76 DLT 681 : (1999) 48 DRJ 138
High Courts06 Oct 1998
Daisy Trading Corporation Vs Union of India and others
Delhi High Court · (1999) 48 DRJ 807 : (1999) 1 RCR(Civil) 508
High Courts06 Oct 1998
Mahabir Parsad Vs State
Delhi High Court · (1999) 1 Crimes 1 : (1998) 76 DLT 324 : (1998) 2 ILR Delhi 864
Penal Code, 1860 (IPC) — Section 353, 356, 360
High Courts05 Oct 1998
M.C. Gupta (Dr.) Vs Union of India and Others
Delhi High Court · (1998) 10 DEL CK 0017
High Courts01 Oct 1998Dismissed
Moohandas Lal Chand Vs The Fedral Banks Ltd.
Delhi High Court · (1999) 77 DLT 313
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Oct 1998
Manali Singhal and Anr Vs Ravi Singhal and others
Delhi High Court · AIR 1999 Delhi 156 : (1999) 4 CivCC 329 : (1999) 1 DMC 355 : (1998) 48 DRJ 253 : (1999) 1 RCR(Civil) 436 : (1999) RLR 133
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Oct 1998Dismissed
Nidhi Chopra and Another Vs State
Delhi High Court · (1998) 76 DLT 382
Succession Act, 1925 — Section 232, 234, 63
High Courts01 Oct 1998
Travels and Rentals Vs Network Limited
Delhi High Court · (1998) 7 AD 110 : (1999) 95 CompCas 477 : (1998) 47 DRJ 702
Companies Act, 1956 — Section 434
High Courts01 Oct 1998Dismissed
Bir Singh Vs Smt. Angoori Devi
Delhi High Court · (1999) 77 DLT 311 : (1999) 1 DMC 167
High Courts01 Oct 1998Allowed
Ramesh Chand Vs Delhi Development Authority and Others
Delhi High Court · (1998) 75 DLT 884 : (1998) 49 DRJ 52
High Courts01 Oct 1998
Hanuman Mandir Middle School Vs Ms. Saroj Anand and Others
Delhi High Court · (1999) 48 DRJ 815
Delhi School Education Act, 1973 — Section 13, 8
High Courts01 Oct 1998
State Bank of India Vs Glavkosmos and Others
Delhi High Court · (1998) 76 DLT 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Oct 1998
Cdr. Bhupinder Singh Rekhi Vs C.S. Rekhi and Others
Delhi High Court · (1998) 7 AD 200
Delhi Land Reforms Act, 1954 — Section 185, 185(1)Specific Relief Act, 1963 — Section 34
High Courts01 Oct 1998
Chanderlekha Tuli and Others Vs Shiv Saran Das Tuli and Others
Delhi High Court · (1998) 75 DLT 909 : (1999) 48 DRJ 303
High Courts01 Oct 1998
Goenka Engineering India (P) Ltd. Vs Union of India and Others
Delhi High Court · (1998) 76 DLT 309 : (1999) 48 DRJ 229
Customs Act, 1962 — Section 27
High Courts01 Oct 1998
Madhu Bala Verma Vs Tribhuvan Singh
Delhi High Court · (1999) 1 AD 243 : (1998) 76 DLT 270 : (1999) 1 DMC 58