COURT ARCHIVE
Delhi High Court judgments, 1972
295 judgments · page 1 of 15
High Courts20 Dec 1972
Chief Controlling Revenue Authority Vs Satyawati Sood and Others
Delhi High Court · AIR 1972 Delhi 171 : (1972) 2 ILR Delhi 17
High Courts18 Dec 1972
Rajinder Singh Vs Abdul Majid and State
Delhi High Court · (1973) ILR Delhi 877
High Courts18 Dec 1972
Amar Joti Builders and Others Vs Union of India and Others
Delhi High Court · (1973) ILR Delhi 531
High Courts15 Dec 1972
Vaish Cooperative Adarsh Bank Ltd. Vs Mis Suraj Balram Sawhney and Sons etc.
Delhi High Court · (1973) RLR 93
High Courts15 Dec 1972
Delhi Transport Corporation Vs Delhi Administration and Others
Delhi High Court · (1973) 27 FLR 363 : (1973) 1 ILR Delhi 838 : (1973) LabIC 1290 : (1973) 2 LLJ 307
High Courts12 Dec 1972
Commissioner of Income Tax, Delhi, New Delhi Vs State Trading Corporation of India Ltd., New Delhi
Delhi High Court · (1973) ILR Delhi 666 : (1973) 92 ITR 294
High Courts06 Dec 1972
Murari Lal Vs Gopal Chand and Others
Delhi High Court · AIR 1973 Delhi 251 : (1973) RLR 112
High Courts05 Dec 1972
Commissioner of Income Tax, Delhi, New Delhi Vs Ram Swarup Gupta
Delhi High Court · (1973) ILR Delhi 624 : (1973) 92 ITR 495
High Courts01 Dec 1972
Mallinath Jain Vs Municipal Corporation of Delhi
Delhi High Court · (1973) ILR Delhi 572
High Courts30 Nov 1972
Chaman Lal Chawla Vs Mohd. Shati
Delhi High Court · (1973) ILR Delhi 870 : (1973) RLR 25