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Delhi High Court judgments, 1972

317 judgments · page 16 of 16

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High Courts14 Jan 1972

Sham Lal and Others Vs Bir Singh and Others

Delhi High Court · (1973) 9 DLT 121 : (1973) 26 FLR 161 : (1973) LabIC 957

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High Courts14 Jan 1972

Bhagwanti and Another Vs Haveli Ram

Delhi High Court · AIR 1972 Delhi 271 : (1972) 8 DLT 217

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High Courts14 Jan 1972

Chandra Financiers (P) Ltd. Vs Gurcharan Singh and Another

Delhi High Court · (1972) ILR Delhi 589

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High Courts13 Jan 1972

Delhi and Another Vs Management of Blue Star Engineering Co. (Bombay) Private Ltd. and Others

Delhi High Court · (1972) ILR Delhi 649 : (1973) LabIC 754

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High Courts12 Jan 1972

The Collector and Another Vs Satwant Kaur

Delhi High Court · (1972) 8 DLT 307

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High Courts12 Jan 1972

Kanwar Lal Gupta Vs Amar Nath Chawla and Others

Delhi High Court · (1972) ILR Delhi 291

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High Courts10 Jan 1972

The Chief Commissioner (Now Lt. Governor), Delhi and Another Vs Kitty Puri and Another

Delhi High Court · AIR 1973 Delhi 148 : (1972) 1 ILR Delhi 698 : (1972) RLR 39

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High Courts10 Jan 1972

The Saraswati Industrial Syndicate Ltd. Vs Union of India

Delhi High Court · AIR 1972 Delhi 159

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High Courts10 Jan 1972

Jasbir Singh Bedi Vs Union of India and Another

Delhi High Court · (1972) ILR Delhi 645 : (1972) LabIC 1528

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High Courts07 Jan 1972

Management of Municipal Corporation of Delhi Vs The Presiding Officer, Labour Court, Delhi and Others

Delhi High Court · (1973) 9 DLT 191 : (1973) LabIC 771

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High Courts07 Jan 1972

Municipal Corporation of Delhi Vs Zamruddin

Delhi High Court · (1972) 8 DLT 335 : (1972) 1 ILR Delhi 630

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High Courts07 Jan 1972

Kanhya Lal and Others Vs Birdhi Chand Girdhari Lal and Others

Delhi High Court · (1972) ILR Delhi 820

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High Courts07 Jan 1972

Mandir Dass Jain Vs P.R. Varshneya and Another

Delhi High Court · AIR 1973 Delhi 71 : (1972) 8 DLT 303

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High Courts07 Jan 1972

Dwarka Dass Nayar Vs Dwarka Dass Sehgal

Delhi High Court · (1972) ILR Delhi 355

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High Courts06 Jan 1972

Radhey Shayam Vs The State

Delhi High Court · (1972) 8 DLT 260

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High Courts04 Jan 1972

Dewan Anand Kumar Vs Union of India

Delhi High Court · AIR 1973 Delhi 102 : (1972) 1 ILR Delhi 635

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High Courts01 Jan 1972

Sham Lal and Another Vs The State

Delhi High Court · (1973) 2 ILR Delhi 273 : (1973) ILR Delhi 273

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