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Delhi High Court judgments, 1972

317 judgments · page 14 of 16

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High Courts18 Feb 1972

M.R. Sethi Vs Gurmauj Saran Baluja

Delhi High Court · (1972) ILR Delhi 137

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High Courts18 Feb 1972

Kanhaya Lal Vs Jamna Devi and Others

Delhi High Court · (1972) 2 ILR Delhi 64

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High Courts18 Feb 1972

Kanahaya Lal Vs Jumna Devi and Others

Delhi High Court · AIR 1973 Delhi 160 : (1973) 9 DLT 125

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High Courts18 Feb 1972

Private Limited, New Delhi Vs Edward Keventer (Successor) Private Limited, New Delhi

Delhi High Court · (1972) ILR Delhi 92

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High Courts17 Feb 1972

COMMISSIONER OF Income Tax, DELHI II Vs ARVIND CONSTRUCTION CO.

Delhi High Court · (1975) 98 ITR 571

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High Courts16 Feb 1972

Hot Chand Vs Sadhu Ram, Another

Delhi High Court · AIR 1973 Delhi 143 : (1972) 8 DLT 419 : (1972) 2 ILR Delhi 149

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High Courts15 Feb 1972

V.S. Malhotra Vs Union of India (UOI) and Others

Delhi High Court · (1973) 88 ITR 110

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High Courts14 Feb 1972

Kailash Wati Bajaj Vs Union of India and Others

Delhi High Court · (1972) ILR Delhi 692 : (1973) LabIC 954

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High Courts14 Feb 1972

Modi Sugar Mills Ltd. Vs The Union of India

Delhi High Court · (1972) ILR Delhi 554

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High Courts11 Feb 1972

Dalmia Cement (Bharat) Ltd. an Existing Co. Vs The Union of India and Others

Delhi High Court · (1972) 8 DLT 413 : (1973) 88 ITR 21

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High Courts11 Feb 1972

Hari Kam Dhupar Vs Rajinder Singh and Another

Delhi High Court · AIR 1973 Delhi 145 : (1973) 9 DLT 142

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High Courts10 Feb 1972

Uggar Sen Kashyap Vs Union of India and Others

Delhi High Court · AIR 1972 Delhi 256 : (1973) 9 DLT 59

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High Courts10 Feb 1972

Municipal Corporation of Delhi Vs Bhagwan Dass

Delhi High Court · (1972) CriLJ 1433 : (1972) 8 DLT 246 : (1972) 2 ILR Delhi 38

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High Courts10 Feb 1972

Phiraya Lal alias Piara lal and Another Vs Jia Rani and Another

Delhi High Court · AIR 1973 Delhi 186 : (1972) 2 ILR Delhi 206

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High Courts09 Feb 1972

Hoshiar Singh Vs The Deputy Commissioner and Another

Delhi High Court · AIR 1972 Delhi 260

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High Courts08 Feb 1972

National Seeds Corporation Employee''s Union and Another Vs National Seeds Corporation, New Delhi

Delhi High Court · AIR 1972 Delhi 292 : (1973) 9 DLT 89(2) : (1972) 2 ILR Delhi 55 : (1973) 1 LLJ 254

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High Courts07 Feb 1972

Lajwanti Vs Baleshwar Singh and Another

Delhi High Court · (1972) ILR Delhi 874(2)

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High Courts07 Feb 1972

A.S. Bhargava Vs Commissioner of Income Tax

Delhi High Court · (1972) ILR Delhi 130 : (1973) 88 ITR 14

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High Courts04 Feb 1972

Union of India and Another Vs Allahawal and Others

Delhi High Court · AIR 1972 Delhi 288

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High Courts01 Feb 1972

Peter Samouel Wallace Vs The Regional Passort Officer and Others

Delhi High Court · (1972) 8 DLT 433 : (1972) 2 ILR Delhi 233

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