High Courts28 Mar 1972
New Delhi Municipal Committee Vs Ishwar Dass Sahni and Bros.
Delhi High Court · (1972) ILR Delhi 535
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 12 of 16
High Courts22 Mar 1972
S.V. Motwani Vs The Collector of Delhi and Others
Delhi High Court · AIR 1974 Delhi 56 : (1973) 9 DLT 139
High Courts20 Mar 1972
Piara Lal Anand, A.P. Rishi, M.L. Arora and Guranditta Mal Kapoor Vs The State Bank of India (National Bank of Lahore and Others)
Delhi High Court · (1972) 2 LLJ 495
High Courts20 Mar 1972
Ram Nath Monga Vs Hem Chand
Delhi High Court · (1973) CriLJ 512 : (1972) ILR Delhi 189
High Courts17 Mar 1972
Sat Pal and Another Vs Sudershan Lal and Others
Delhi High Court · AIR 1972 Delhi 295 : (1973) 9 DLT 1
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19(3), 19(4)
High Courts16 Mar 1972Dismissed
Delhi Kiryana P. Ltd. and Others Vs Bulaki Dass Devi Dayal and Others
Delhi High Court · (1973) 43 CompCas 367
High Courts16 Mar 1972
Siri Ram and Others Vs Bulaki Dass and Others
Delhi High Court · (1972) ILR Delhi 530(2)
High Courts15 Mar 1972
G.C. Sharma and Sons Vs Shri R.K. Baweja, Presiding Officer, Labour Court and Others
Delhi High Court · (1972) 2 LLJ 475
High Courts14 Mar 1972
Municipal Corporation of Delhi and Another Vs Asa Ram and Another
Delhi High Court · (1972) CriLJ 1651 : (1972) 8 DLT 177
High Courts13 Mar 1972
Lachman Dass Vs Municipal Corporation, Delhi
Delhi High Court · (1972) CriLJ 1531 : (1972) 8 DLT 454 : (1972) 2 ILR Delhi 461
High Courts03 Mar 1972
The Keshav Mills Co. Limited and Another Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 176
High Courts03 Mar 1972Dismissed
In Re: Globe United Engg. and Foundry Co. Ltd. : Ex parte V. Rajaraman
Delhi High Court · (1972) 42 CompCas 418 : (1972) 8 DLT 470
High Courts03 Mar 1972
G.R. Bhargava and Sons and Others Vs Brij Mohan Sharma
Delhi High Court · AIR 1972 Delhi 242
Arbitration Act, 1940 — Section 14(1)
High Courts03 Mar 1972
Balbir Singh Vs All India Finance and Commerce Ltd. and Others
Delhi High Court · (1973) 9 DLT 53