High Courts12 Apr 1972
Harisingh Anand Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 216 : (1972) 8 DLT 368 : (1972) 2 ILR Delhi 327
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 11 of 16
High Courts11 Apr 1972
Narinder Singh Dhingra Vs The Commissioner of Income Tax
Delhi High Court · (1972) ILR Delhi 583 : (1973) 90 ITR 110
High Courts10 Apr 1972
Mangal Dass Sant Ram Gauba Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 96
High Courts05 Apr 1972
Metro Playing Card Co. Vs Wazir Chand Kapoor
Delhi High Court · AIR 1972 Delhi 248
High Courts05 Apr 1972
Daryodh Singh Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 58 : (1973) 9 DLT 28
High Courts04 Apr 1972
Union of India Vs Qabool Singh and Others
Delhi High Court · (1972) ILR Delhi 780
High Courts03 Apr 1972Dismissed
Caltex Oil Refining (India) Limited Vs Union of India (UOI) and Others
Delhi High Court · (1989) 25 ECR 585 : (1979) 4 ELT 581
High Courts03 Apr 1972
The Upper Jamuna Valley Electricity Supply Co. Ltd. Vs The Municipal Corporation of Delhi
Delhi High Court · (1973) 9 DLT 148
High Courts03 Apr 1972
Union of India Vs Brij Mohan Gupta (Decd.) and Others
Delhi High Court · AIR 1973 Delhi 64
High Courts03 Apr 1972
Dhan Raj Vs Municipal Corporation of Delhi and State
Delhi High Court · (1973) CriLJ 433 : (1972) 8 DLT 180 : (1972) 2 ILR Delhi 681
High Courts31 Mar 1972
Madan Gopal Vs Lieutenant Governor of Delhi and Another
Delhi High Court · (1972) 8 DLT 402 : (1985) 2 ILR Delhi 487 : (1972) 2 ILR Delhi 171
High Courts31 Mar 1972
Gainda Mull Hem Raj Vs Arora Bros. and Others
Delhi High Court · AIR 1973 Delhi 141 : (1972) 2 ILR Delhi 470
High Courts31 Mar 1972
Chamanlal Vs Haji Sabar Ali
Delhi High Court · (1973) CriLJ 1249 : (1972) ILR Delhi 829
High Courts31 Mar 1972
Munshi Ram Vs R.G. Anand and Another
Delhi High Court · (1973) CriLJ 1273 : (1972) 8 DLT 340
High Courts30 Mar 1972
P.N. Jhingan and Others Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 913