High Courts03 Mar 1972
The Management of Khanna Industrialtrading Corporation, Delhi-51 Vs Its Workmen and Others
Delhi High Court · (1972) 8 DLT 446 : (1972) 2 LLJ 429
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 13 of 16
High Courts03 Mar 1972
In the Matter of Globe United Engineering and Foundary Co. Ltd. Vs The Registrar of Companies
Delhi High Court · (1972) ILR Delhi 288
High Courts03 Mar 1972
Inder Mohan and Others Vs The State
Delhi High Court · (1972) CriLJ 1569 : (1972) 8 DLT 213
High Courts03 Mar 1972
Municipal Corporation of Delhi Vs Kishan Lal
Delhi High Court · (1972) ILR Delhi 296
High Courts02 Mar 1972
Union of India Vs A.S. Dhupia and Another
Delhi High Court · AIR 1972 Delhi 108 : (1972) 8 DLT 174 : (1972) 2 ILR Delhi 13
High Courts02 Mar 1972
University of Delhi and Another Vs Hafiz Mohd. Said and Others
Delhi High Court · AIR 1972 Delhi 102 : (1972) 8 DLT 151 : (1972) 2 ILR Delhi 1
High Courts02 Mar 1972
Kailash Kumar Dilwali Vs B.S. Raizada
Delhi High Court · AIR 1973 Delhi 97 : (1972) 8 DLT 267
High Courts01 Mar 1972
Dewan Hari Chand and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1973) ACJ 87 : AIR 1973 Delhi 67 : (1972) 8 DLT 199
High Courts25 Feb 1972
Union of India Vs Navin Bharat
Delhi High Court · (1972) 8 DLT 229 : (1983) 2 ILR Delhi 171
High Courts25 Feb 1972
H.L. Mehra Vs The Union of India and Another
Delhi High Court · (1972) ILR Delhi 269
High Courts25 Feb 1972
Ram Mehar Vs Dakhan
Delhi High Court · (1973) 9 DLT 44 : (1972) 2 ILR Delhi 922 : (1973) RLR 279
High Courts25 Feb 1972
Man Singh and Another Vs Union Territory of Delhi and Others
Delhi High Court · AIR 1972 Delhi 228
High Courts25 Feb 1972
Sita Ram Talwar and Another Vs Jai Dev Sharma
Delhi High Court · (1972) ILR Delhi 769
High Courts24 Feb 1972
Kailash Kapoor and Another Vs Naresh Chandra Misra
Delhi High Court · AIR 1972 Delhi 253 : (1973) 9 DLT 279 : (1972) 2 ILR Delhi 305
High Courts24 Feb 1972
Kalish Kapoor and Another Vs Naresh Chandra Misra
Delhi High Court · AIR 1972 Delhi 253 : (1973) 9 DLT 279 : (1972) 2 ILR Delhi 305
High Courts23 Feb 1972
Hakim Abdul Hamid Vs Commissioner of Income Tax
Delhi High Court · (1972) ILR Delhi 154(2) : (1973) 90 ITR 203
High Courts23 Feb 1972
Union of India and Others Vs Bharat Barrel and Drum Manufacturing Co. Private Ltd. and Others
Delhi High Court · (1972) ILR Delhi 397
High Courts21 Feb 1972
Krishan Lal Suri Vs Ltd. Governor, Delhi and Others
Delhi High Court · AIR 1972 Delhi 299
High Courts21 Feb 1972
National Tin Manufacturing Co. Vs The Presiding Officer, Labour Court, Delhi and Others
Delhi High Court · (1972) 2 ILR Delhi 25 : (1972) ILR Delhi 25