High Courts01 Feb 1972
Krishan Kumar Vs Knitting Industries and Others
Delhi High Court · AIR 1973 Delhi 37 : (1972) ILR Delhi 677
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 15 of 16
High Courts31 Jan 1972Allowed
Madhubala Private Ltd. Vs Naaz Cinema and Others
Delhi High Court · AIR 1972 Delhi 263 : (1972) 8 DLT 255
Arbitration Act, 1940 — Section 2, 20
High Courts31 Jan 1972
Beopari Benefit Chit Fund Co. Vs Ganpat Rai and Others
Delhi High Court · AIR 1973 Delhi 122 : (1972) 1 ILR Delhi 693 : (1972) RLR 59
High Courts31 Jan 1972
Parma Nand Ahuja Vs Satya Deo Ahuja and Others
Delhi High Court · AIR 1973 Delhi 190 : (1972) 1 ILR Delhi 682
High Courts31 Jan 1972
Parma Nand Ahuja Vs Satya Dev Ahuja and Others
Delhi High Court · AIR 1973 Delhi 190 : (1972) 1 ILR Delhi 682
High Courts31 Jan 1972
Director of Postal Services Vs Daya Nand
Delhi High Court · (1972) 8 DLT 485 : (1972) LabIC 736
High Courts28 Jan 1972
Maha Maya General Finance Co. Private Ltd. Vs Hardit Singh, Liquidator Nationalplanners Ltd. and Another
Delhi High Court · (1972) ILR Delhi 241
High Courts25 Jan 1972
Udho Ram Vs Ishwar Datt
Delhi High Court · (1972) 8 DLT 225 : (1972) 2 ILR Delhi 144
High Courts24 Jan 1972
The Commissioner of Income Tax (Central), New Delhi Vs Upper Doab Sugar Mills Limited, Shamu
Delhi High Court · (1972) ILR Delhi 661 : (1972) 85 ITR 489
High Courts21 Jan 1972
Meghwanti Vs Surinder Mohan
Delhi High Court · (1972) 8 DLT 405 : (1972) 1 ILR Delhi 714
High Courts21 Jan 1972
Narayana Ramchandra Karambelker Vs State
Delhi High Court · (1972) CriLJ 1446 : (1972) 8 DLT 357 : (1972) 1 ILR Delhi 617
High Courts21 Jan 1972
Roshan Lal Aggarwal Vs Madhu Soodan Sharma and Others
Delhi High Court · AIR 1973 Delhi 7 : (1972) 8 DLT 222
High Courts20 Jan 1972
Bal Kishan Vs P.R. Varshneya, Competent Authority (Slum Areas)
Delhi High Court · (1972) 8 DLT 390
High Courts20 Jan 1972
M.M. Mital Vs Union of India and Another
Delhi High Court · (1972) ILR Delhi 671
High Courts20 Jan 1972
Union of India Vs I.M. Lal and Another
Delhi High Court · (1972) ILR Delhi 601
High Courts20 Jan 1972
Kamwar Lal Gupta Vs Amar Nath Chawla and Others
Delhi High Court · (1972) ILR Delhi 717
High Courts20 Jan 1972
Lilawati Namdhari Vs Thakar Bhagwan Dass Janjhua and Others
Delhi High Court · (1972) ILR Delhi 107(2)
High Courts14 Jan 1972
Ram Pratap Vs The Birla Cotton Spinning and Weavingmills Ltd., Delhi
Delhi High Court · AIR 1973 Delhi 124 : (1972) 8 DLT 351 : (1972) RLR 37
High Courts14 Jan 1972
Chetan Dass and Others Vs Delhi Municipal Corporation, Delhi
Delhi High Court · (1972) 8 DLT 238