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Delhi High Court judgments, 2014

4,115 judgments · page 1 of 206

High Courts24 Dec 2014

Malavika Kasturi Vs State and Others

Delhi High Court · (2015) 216 DLT 645

Criminal Procedure Code, 1973 (CrPC) — Section 151Guardians and Wards Act, 1890 — Section 44, 45Special Marriage Act, 1954 — Section 38
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High Courts24 Dec 2014

Anupama Gupta Vs Kuldeep Singh

Delhi High Court · (2015) 2 AD 80 : (2015) 147 DRJ 373

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 11, Order 9 Rule 13, 11Constitution of India, 1950 — Article 129, 141, 142, 32Limitation Act, 1963 — Section 17
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High Courts24 Dec 2014

Rakesh Kumar Singh Vs Union of India

Delhi High Court · (2015) 5 AD 492 : (2015) 1 AD 293 : (2015) 218 DLT 285 : (2015) LabIC 2893 : (2015) 1 LLN 645

Border Security Force Act, 1968 — Section 117, 16(c), 75Constitution of India, 1950 — Article 20, 20(2), 226
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High Courts24 Dec 2014

Afzal Vs State (NCT of Delhi)

Delhi High Court · (2014) 12 DEL CK 0224

Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 35, 50, 54, 67
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