High Courts24 Dec 2014

V.K. Gupta Vs State

Delhi High Court · (2015) 1 AD 530 : (2015) 1 JCC 365

Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 120B, 405, 406, 409, 411