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Delhi High Court judgments, 2021

3,070 judgments · page 1 of 154

High Courts24 Dec 2021

Yogender Chandolia Vs Vishesh Ravi & Ors.

Delhi High Court · (2021) 12 DEL CK 0233

Constitution Of India, 1950 — Article 342Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 6 Rule 15(2)Conduct of Elections Rules, 1961 — Rule 94A
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High Courts24 Dec 2021Allowed/Dismissed

Dinesh Gupta And Ors Vs Bechu Singh And Anr

Delhi High Court · (2021) 12 DEL CK 0232

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 38 Rule 5, Order 7 Rule 11Companies Act, 2013 — Section 100Arbitration And Conciliation Act, 1996 — Section 17, 33, 34, 37(2)(b)
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High Courts24 Dec 2021Disposed Of

Yashpal Singh Vs State

Delhi High Court · (2021) 12 DEL CK 0200

Indian Penal Code, 1860 — Section 328, 376, 506Code Of Criminal Procedure, 1973 — Section 91, 164
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High Courts24 Dec 2021Allowed

Sandeep Aggarwal Vs Priyanka Aggarwal

Delhi High Court · (2021) 12 DEL CK 0185

Constitution Of India, 1950 — Article 20, 21Code Of Civil Procedure, 1908 — Section 75(e), 151, Order 26 Rule 10AHindu Marriage Act, 1955 — Section 5(ii), 9, 12, 12(1)(b), 12(2)(a)(i), 12(2)(a)(ii), 13(1)(iii), 28
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