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Delhi High Court judgments, 2021

3,070 judgments · page 2 of 154

High Courts23 Dec 2021Disposed Of

Alka Sachdeva Vs Neeraj Gupta & Ors

Delhi High Court · (2021) 12 DEL CK 0213

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5Delhi Rent Control Act, 1958 — Section 2(l), 14(1)(e)
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High Courts23 Dec 2021Allowed

Ram Bax Vs State Of Nct Dlehi

Delhi High Court · (2021) 12 DEL CK 0184

Indian Penal Code, 1860 — Section 375, 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)
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High Courts23 Dec 2021Disposed Of

Charu Motors Pvt Ltd & Anr Vs Pegasus Computers & Ors

Delhi High Court · (2021) 12 DEL CK 0183

Constitution Of India, 1950 — Article 19, 21, 226, 227Indian Penal Code, 1860 — Section 120B, 341, 342, 354, 356, 379, 392, 403, 406, 409, 420, 427, 446, 448, 451, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 91, 154, 156, 156(3), 173(2), 173(8), 200, 482
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