High Courts23 Dec 2021Disposed Of
Swaraj Chillar Vs Ministry Of Railways And Anr
Delhi High Court · (2021) 12 DEL CK 0176
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 3 of 154
High Courts23 Dec 2021Disposed Of
Kamlendra Kumar Verma Vs Indian Oil Corporation Limited
Delhi High Court · (2021) 12 DEL CK 0160
Constitution Of India, 1950 — Article 14, 16(4)Export Inspection Agency (Recruitment) Rules, 1980 — Rule 9
High Courts22 Dec 2021Disposed Of
Coursera Inc Vs Income Tax Officer TDS 1(2)(1) & Ors
Delhi High Court · (2021) 12 DEL CK 0221
Income Tax Act, 1961 — Section 10(50), 90, 90A, 195, 197, 197(1)
High Courts22 Dec 2021Dismissed
Afroz Khan Vs Union Of India And Others
Delhi High Court · (2021) 12 DEL CK 0220
High Courts22 Dec 2021
Abhishek Jain Vs Manoj Kumar Jain
Delhi High Court · (2021) 12 DEL CK 0218
Court Fees Act, 1870 — Section 16, 16A
High Courts22 Dec 2021Disposed Of
Rajesh Kumar Dahiya Vs Ministry Of Railways And Anr
Delhi High Court · (2021) 12 DEL CK 0217
High Courts22 Dec 2021Disposed Of
Ajmera Ramulu Vs B. Chandrakala
Delhi High Court · (2021) 12 DEL CK 0216
Code Of Civil Procedure, 1908 — Order 7 Rule 11Hindu Marriage Act, 1955 — Section 2(2), 18(1)(i)(b)
High Courts22 Dec 2021Dismissed
Meenakshi Energy Limited Vs PTC India Ltd & Anr
Delhi High Court · (2021) 12 DEL CK 0215
Arbitration And Conciliation Act, 1996 — Section 9Insolvency And Bankruptcy Code, 2016 — Section 60(5)(c)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts22 Dec 2021Disposed Of
Tata Sons Private Limited Vs Bharat Bhushan Udiniya & Ors
Delhi High Court · (2021) 12 DEL CK 0164
High Courts22 Dec 2021Disposed Of
Hero Fincorp. Limited Vs Varun Mahinder Jajoo & Ors
Delhi High Court · (2021) 12 DEL CK 0163
Arbitration And Conciliation Act, 1996 — Section 11, 12
High Courts22 Dec 2021Disposed Of
M/S KP Cars Intl Private Limited Through Its Director Shri Kansal Vs Amish Gupta & Anr.
Delhi High Court · (2021) 12 DEL CK 0162
Arbitration And Conciliation Act, 1996 — Section 11, 12
High Courts22 Dec 2021Allowed
P.D.Gupta Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2021) 12 DEL CK 0161
High Courts22 Dec 2021Allowed
Krishan Kumar Mehra Vs Roop Lall Mehra & Ors.
Delhi High Court · (2021) 12 DEL CK 0159
Code Of Civil Procedure, 1908 — Section 115, 115(1), Order 32A, Order 32A Rule 3, Order 34 Rule 4, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 89Partition Act, 1893 — Section 2, 3, 4, 5, 6, 7, 7(b)
High Courts22 Dec 2021Dismissed
Sanskriti Sharma Vs Jawaharlal Nehru University And Ors
Delhi High Court · (2021) 12 DEL CK 0158
Constitution Of India, 1950 — Article 142
High Courts22 Dec 2021Dismissed
Mohd. Asif Vs State
Delhi High Court · (2021) 12 DEL CK 0157
Code Of Criminal Procedure, 1973 — Section 313, 428Indian Penal Code, 1860 — Section 34, 302, 392, 397, 506
High Courts22 Dec 2021Dismissed
Anil Kumar Vs State Thr. CBI
Delhi High Court · (2021) 12 DEL CK 0156
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 2(b), 155(2), 156(1), 161, 197, 202, 362, 482Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(1)(c)
High Courts22 Dec 2021Dismissed
Dev Raj Vs Saroj Singhal (Deceased) Through Her Lrs. & Ors
Delhi High Court · (2021) 12 DEL CK 0155
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 14(1)(c), 14(5), 38
High Courts21 Dec 2021Disposed Of
Century Aluminium Manufacturing Company Ltd. & Anr. Vs Hero Fincorp Ltd
Delhi High Court · (2021) 12 DEL CK 0227
Code Of Criminal Procedure, 1973 — Section 251, 482Negotiable Instruments Act, 1881 — Section 145, 145(1), 145(2)
High Courts21 Dec 2021Dismissed
Rakesh Kumar Gupta And Ors Vs State And Anr
Delhi High Court · (2021) 12 DEL CK 0226
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 376, 376(2), 377Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts21 Dec 2021Disposed Of
Anthony B D Costa Vs Indian School And Ors
Delhi High Court · (2021) 12 DEL CK 0225
Delhi School Education Act, 1973 — Section 11(6)