COURT ARCHIVE

Delhi High Court judgments, 2021

3,070 judgments · page 5 of 154

High Courts20 Dec 2021Disposed Of

M/S JSB Cargo And Freight Forwarder Pvt. Ltd. & Ors Vs State & Anr.

Delhi High Court · (2021) 12 DEL CK 0150

Negotiable Instruments Act, 1881 — Section 138, 142, 143(3), 143A, 143A(1), 143A(2), 143A(4), 143A(5), 148Code Of Criminal Procedure, 1973 — Section 251, 294, 294(1), 294(3), 309(1), 311, 357, 389, 421Punjab Registration Of Money Lenders Act, 1938 — Section 3

High Courts20 Dec 2021Dismissed

Anjay Kumar Vs Union Of India Through The Secretary & Ors

Delhi High Court · (2021) 12 DEL CK 0149

Constitution Of India, 1950 — Article 12, 226, 309, 310, 311Code Of Criminal Procedure, 1973 — Section 195, 197, 340

High Courts20 Dec 2021Dismissed

Hindustan Petroleum Corporation Limited Vs Mohanjit Singh (Deceased) Thr Legal Heirs

Delhi High Court · (2021) 12 DEL CK 0148

Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Order 1 Rule 10

High Courts20 Dec 2021Disposed Of

Union Of India Vs Om Vajrakaya Construction Company

Delhi High Court · (2021) 12 DEL CK 0147

Arbitration And Conciliation Act, 1996 — Section 31A, 31A(1), 31A(5), 31(7)(a), 34

High Courts20 Dec 2021Allowed

M/S Lord Krishna Electronic Industries Vs New Delhi Municipal Council

Delhi High Court · (2021) 12 DEL CK 0146

High Courts20 Dec 2021Dismissed

Shashank Shukla And Anr Vs CBI

Delhi High Court · (2021) 12 DEL CK 0145

Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 300General Clauses Act, 1897 — Section 26

High Courts20 Dec 2021Disposed Of

Nitin Singhania Vs Commissioner Of Goods And Services Tax East

Delhi High Court · (2021) 12 DEL CK 0144

Central Goods And Services Tax (CGST) Rules, 2017 — Rule 159(5)Central Goods And Services Tax Act, 2017 — Section 2(107), 132

High Courts20 Dec 2021Dismissed

Mandeep Kumar Vs Union Of India & Ors

Delhi High Court · (2021) 12 DEL CK 0143

High Courts20 Dec 2021Disposed Of

Cotecna Inspection Sa Vs Income Tax Officer Ward International Tax-121 & Anr

Delhi High Court · (2021) 12 DEL CK 0142

Income Tax Act, 1961 — Section 197

High Courts20 Dec 2021Disposed Of

Rajesh Kumar Pandey Ex CPL 763892-B & Anr Vs Union Of India & Ors

Delhi High Court · (2021) 12 DEL CK 0141

High Courts20 Dec 2021Dismissed

Principal Com0missioner Of Income Tax (Central) � 3 Vs Krishak Bharati Co-Operative Ltd

Delhi High Court · (2021) 12 DEL CK 0140

High Courts20 Dec 2021Dismissed

Principal Com0missioner Of Income Tax (Central) �3 Vs M/S Suncity Project Pvt. Ltd.

Delhi High Court · (2021) 12 DEL CK 0139

Income Tax Act, 1961 — Section 143(3), 153C, 292C(l )(ii)

High Courts20 Dec 2021Allowed

Viraht Sahni Through His Power Of Attorney Holder, Shri Sidhant Kapur & Anr Vs Government Of Nct Of Delhi & Anr

Delhi High Court · (2021) 12 DEL CK 0136

High Courts20 Dec 2021Disposed Of

Mother Dairy Fruit And Vegetable Pvt Ltd Vs East Delhi Municipal Corporation

Delhi High Court · (2021) 12 DEL CK 0135

Delhi Municipal Corporation Act, 1957 — Section 116E, 123D

High Courts20 Dec 2021Allowed

Rajbir Vs North Delhi Municipal Corporation & Ors.

Delhi High Court · (2021) 12 DEL CK 0133

High Courts20 Dec 2021Dismissed

R. Vijay Kumar Vs M/S IFCI Factors Limited & Ors

Delhi High Court · (2021) 12 DEL CK 0127

Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 251, 482Negotiable Instruments Act, 1881 — Section 138, 141

High Courts17 Dec 2021Dismissed

Ajit Singh Deceased Through Lrs Vs Padma Bhandari Deceased Through Lrs & Ors

Delhi High Court · (2021) 12 DEL CK 0122

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 35(3)Transfer Of Property Act, 1882 — Section 52

High Courts17 Dec 2021Dismissed

HT Media Limited & Anr Vs Brainlink International, Inc. & Anr

Delhi High Court · (2021) 12 DEL CK 0121

Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 39 Rule 2A, Order 39 Rule 3, Order 39 Rule 4, Order 9 Rule 13Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 22(2)(g)

High Courts17 Dec 2021

Monika Tyagi & Ors Vs Subhash Tyagi @ Moolraj Tyagi & Ors

Delhi High Court · (2021) 12 DEL CK 0119

Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 7 Rule 11Delhi Land Reforms Act, 1954 — Section 55

High Courts17 Dec 2021

M/S Ratna Commercial Enterprises Ltd. Vs Vasu Tech Ltd. & Ors

Delhi High Court · (2021) 12 DEL CK 0118

Negotiable Instruments Act, 1881 — Section 138