High Courts17 Dec 2021Disposed Of
Archit Sharma Vs Central Reserve Police Force And Ors
Delhi High Court · (2021) 12 DEL CK 0117
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 6 of 154
High Courts17 Dec 2021Disposed Of
Akshay Suri Vs Central Reserve Police Force & Ors
Delhi High Court · (2021) 12 DEL CK 0116
High Courts17 Dec 2021Disposed Of
Peeyush Yadav Vs Union Of India Through Secretary & Ors
Delhi High Court · (2021) 12 DEL CK 0115
High Courts17 Dec 2021Disposed Of
Pankaj Kumar Vs Central Reserve Police Force And Ors
Delhi High Court · (2021) 12 DEL CK 0114
High Courts17 Dec 2021Disposed Of
Ajay Sharma Vs Central Reserve Police Force And Ors
Delhi High Court · (2021) 12 DEL CK 0113
High Courts17 Dec 2021Disposed Of
Sharon Francis Vs Central Reserve Police Force And Ors
Delhi High Court · (2021) 12 DEL CK 0112
High Courts17 Dec 2021Allowed
Asstt General Manager State Bank Of India Vs Ashok Kumar Bhatia
Delhi High Court · (2021) 12 DEL CK 0111
Industrial Disputes Act, 1947 — Section 17BEvidence Act, 1872 — Section 114(g)
High Courts17 Dec 2021Dismissed
Air India Limited Vs Kanwardeep Singh Bamrah & Ors
Delhi High Court · (2021) 12 DEL CK 0110
Aircraft Rules, 1937 — Rule 3(9A), 38, 39A(2)Indian Contract Act, 1872 — Section 5
High Courts17 Dec 2021Disposed Of
OYO Hotels And Homes Private Limited Vs Hotel Barkha Pvt. Ltd. (Amayara Hospitality) & Anr.
Delhi High Court · (2021) 12 DEL CK 0109
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts17 Dec 2021Disposed Of
M/S Shree Aditya Medicard.Com Vs M/S TATA1MG Technologies Pvt. Ltd. (Earlier K Nown As 1 MG Technologies Pvt. Ltd.)
Delhi High Court · (2021) 12 DEL CK 0108
Code Of Civil Procedure, 1908 — Order 7 Rule 11Arbitration And Conciliation Act, 1996 — Section 8(1), 11(6), 12
High Courts17 Dec 2021Disposed Of
OYO Hotels And Homes Private Limited Vs Amayra Hospitality & Anr
Delhi High Court · (2021) 12 DEL CK 0107
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts17 Dec 2021Disposed Of
Times Internet Limited Vs Alt Digital Media Entertainment Ltd
Delhi High Court · (2021) 12 DEL CK 0106
High Courts17 Dec 2021Disposed Of
Kushal Polysacks Private Limited Through Authorized Representative Vs My Preferred Transformation Hospitality Private Limited
Delhi High Court · (2021) 12 DEL CK 0105
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6), 12
High Courts17 Dec 2021Dismissed
M/S. Vk Bajaj And Company Vs Nayati Healthcare And Research Ncr Pvt. Ltd & Anr
Delhi High Court · (2021) 12 DEL CK 0097
Code Of Civil Procedure, 1908 — Section 151, Order 39, Order 38 Rule 5, Order 38 Rule 10Companies (Registration Of Charge) Rules, 2014 — Rule 3(1)Companies Act, 2013 — Section 77, 78, 79
High Courts16 Dec 2021Dismissed
Dinesh Takkar Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2021) 12 DEL CK 0131
Constitution Of India, 1950 — Article 162, 300ARegistration Act, 1908 — Section 34, 35, 82General Clauses Act, 1897 — Section 21
High Courts16 Dec 2021
Association Of Wellness Ayurveda And Spa Vs Government Of Nct Of Delhi & Or
Delhi High Court · (2021) 12 DEL CK 0130
Constitution Of India, 1950 — Article 14, 15, 19(1)(g), 19(6), 21Delhi Municipal Corporation Act, 1957 — Section 417
High Courts16 Dec 2021Disposed Of
Tarlochan Singh Vs Union Of India And Ors
Delhi High Court · (2021) 12 DEL CK 0129
High Courts16 Dec 2021Disposed Of
Wipro Ltd Vs Assistant Commissioner Of GST Mcie Division CGST
Delhi High Court · (2021) 12 DEL CK 0128
Central Goods and Services Tax (CGST) Rules, 2017 — Rule 86A, 86A(3)
High Courts16 Dec 2021Dismissed
Vimal Kumar Taheem Vs Hari Om Nirala
Delhi High Court · (2021) 12 DEL CK 0126
Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 3(5), Order 7 Rule 11Indian Penal Code, 1860 — Section 34, 384
High Courts16 Dec 2021Disposed Of
Sanjay Dhingra Vs Dhanlaxmi Bank Limited & Anr
Delhi High Court · (2021) 12 DEL CK 0125
Constitution Of India, 1950 — Article 19(1)(g)Insolvency And Bankruptcy Code, 2016 — Section 29A, 95, 96