High Courts14 Dec 2021Disposed Of
Kaushalya Vs Delhi Electricty Regulatory Commission And Anr
Delhi High Court · (2021) 12 DEL CK 0087
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 8 of 154
High Courts14 Dec 2021Disposed Of
Icetrail Logistics Pvt. Ltd. Vs Kuehne+ Nagel Pvt. Ltd.
Delhi High Court · (2021) 12 DEL CK 0082
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A(5)
High Courts14 Dec 2021Disposed Of
Goel Construction Co Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2021) 12 DEL CK 0081
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts14 Dec 2021Disposed Of
Vinita Singh & Ors. Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2021) 12 DEL CK 0080
Delhi School Education Rules, 1973 — Rule 59(2)(h)Delhi School Education Act, 1973 — Section 10(1)
High Courts14 Dec 2021Dismissed
Monish Das Vs Rubina Rathore
Delhi High Court · (2021) 12 DEL CK 0079
Code Of Civil Procedure, 1908 — Order 5 Rule 9, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 19, Order 41 Rule 33Code Of Criminal Procedure, 1973 — Section 125, 362, 397, 401, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 25(2), 29
High Courts13 Dec 2021Disposed Of
Radhika Ashar And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 12 DEL CK 0090
High Courts13 Dec 2021
Anjana Gosain Vs Government Of Nct And Anr.
Delhi High Court · (2021) 12 DEL CK 0089
High Courts13 Dec 2021Disposed Of
Namita Verma & Ors Vs Momman Khan & Ors
Delhi High Court · (2021) 12 DEL CK 0088
Code Of Civil Procedure, 1908 — Order 13 Rule 1, Order 8 Rule 1A, Order 7 Rule 14Evidence Act, 1872 — Section 62Delhi High Court (Original Side) Rules, 2018 — Rule 2, 3
High Courts13 Dec 2021Dismissed
M/S Shivalaya Construction Company Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2021) 12 DEL CK 0084
Arbitration And Conciliation Act, 1996 — Section 11(6), 34
High Courts13 Dec 2021Dismissed
Sms Water Grace Bmw Pvt. Ltd. Vs Govt. Of Nct Of Delhi Directorate Of Health Services
Delhi High Court · (2021) 12 DEL CK 0083
Arbitration And Conciliation Act, 1996 — Section 11, 28(3), 34
High Courts13 Dec 2021Disposed Of
Moveen Vs State
Delhi High Court · (2021) 12 DEL CK 0078
Indian Penal Code, 1860 — Section 34, 201, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 91Information And Technology Act, 2000 — Section 66D
High Courts13 Dec 2021Allowed
Realistic Realtors Pvt. Ltd. Vs Karanpreet Singh Walia & Anr
Delhi High Court · (2021) 12 DEL CK 0077
Constitution Of India, 1950 — Article 227Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(c)(vii), 2(1)(c)(x)
High Courts13 Dec 2021
FDC Limited Vs TAS MED (India) Private Limited And Anr
Delhi High Court · (2021) 12 DEL CK 0076
High Courts13 Dec 2021Disposed Of
Waris Vs State Of Nct Of Delhi
Delhi High Court · (2021) 12 DEL CK 0075
Indian Penal Code, 1860 — Section 34, 201, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 91Information And Technology Act, 2000 — Section 66D
High Courts13 Dec 2021Disposed Of
Sarvesh Security Services Pvt Ltd Vs Guru Govind Singh Govt Hospital
Delhi High Court · (2021) 12 DEL CK 0074
Arbitration And Conciliation Act, 1996 — Section 11(6)(c), 12
High Courts13 Dec 2021Disposed Of
Jagran Prakashan Limited Vs 3Y3 Digital Labs Private Limited
Delhi High Court · (2021) 12 DEL CK 0073
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts13 Dec 2021Dismissed
Sidharth Chauhan Vs State (Govt. Of Nct Of Delhi) Through SHO
Delhi High Court · (2021) 12 DEL CK 0069
Code Of Criminal Procedure, 1973 — Section 41A, 91, 438Indian Penal Code, 1860 — Section 120B, 409, 406, 420Insolvency And Bankruptcy Code, 2016 — Section 7, 19(2), 60(5), 70
High Courts10 Dec 2021Disposed Of
M/S REA Infra Engineering Ltd. Vs Delhi State Industrial And Infrastructure Development Corporation Ltd
Delhi High Court · (2021) 12 DEL CK 0072
Arbitration And Conciliation Act, 1996 — Section 12, 14, 15
High Courts10 Dec 2021Disposed Of
Rajesh Bhatia L/H Of Late Shri Ram Lal Bhatia Vs Income Tax Officer Ward 35(1) New Delhi
Delhi High Court · (2021) 12 DEL CK 0071
Income Tax Act, 1961 — Section 132, 153A
High Courts10 Dec 2021Disposed Of
Alcatel Lucent International Vs Income Tax Officer Tds Ward - 1(1)(1), International Taxation
Delhi High Court · (2021) 12 DEL CK 0070
Income Tax Act, 1961 — Section 197