High Courts10 Dec 2021Disposed Of
Ravi Kumar & Anr Vs HDFC ERGO General INS CO Ltd & Ors
Delhi High Court · (2021) 12 DEL CK 0059
Code Of Civil Procedure, 1908 — Order 41 Rule 27
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 9 of 154
High Courts10 Dec 2021Disposed Of/Dismissed
Ritu Sethi Vs Vivek Sethi
Delhi High Court · (2021) 12 DEL CK 0058
Hindu Marriage Act, 1955 — Section 23, 23(2), 24Code Of Criminal Procedure, 1973 — Section 125, 340Indian Penal Code, 1860 — Section 406, 498A
High Courts10 Dec 2021
Madalsa Sood Vs Maunicka Makkar & Anr
Delhi High Court · (2021) 12 DEL CK 0057
Code Of Civil Procedure, 1908 — Order 37, Order 39 Rule 2A, Order 12 Rule 6, Order 1 Rule 10Protection Of Women From Domestic Violence Act, 2005 — Section 2(s), 12, 17, 17(2), 19, 19(1)(f)
High Courts09 Dec 2021Allowed
EY Global Services Limited Vs Assistant Commissioner Of Income Tax & Anr
Delhi High Court · (2021) 12 DEL CK 0229
Income Tax Act, 1961 — Section 2(24), 9(1)(vi), 195Copyright Act, 1957 — Section 2(o), 14, 14(a), 14(b), 30, 52(1)(aa)
High Courts09 Dec 2021Disposed Of
Rajendra Mittal Construction Co Pvt Ltd Vs NCML Batala Pvt Ltd
Delhi High Court · (2021) 12 DEL CK 0067
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts09 Dec 2021Disposed Of
RG ICON, Plumbing And Firefighting Contractors Vs BPTP Ltd
Delhi High Court · (2021) 12 DEL CK 0066
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6), 12
High Courts09 Dec 2021Disposed Of
Anita Priyadarshini Vs Indira Gandhi National Open University & Ors.
Delhi High Court · (2021) 12 DEL CK 0064
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2021Dismissed
Puneet Sharma Vs Archana Sharma & Anr.
Delhi High Court · (2021) 12 DEL CK 0063
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Dec 2021Allowed
Amit Nagpal Vs BSES Yamuna Power Limited
Delhi High Court · (2021) 12 DEL CK 0062
High Courts09 Dec 2021Dismissed
Prof. R. K. Sharma Vs University Of Delhi And Ors.
Delhi High Court · (2021) 12 DEL CK 0061
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2021Disposed Of
Tejaswini Khajuria Vs Union Of India & Ors
Delhi High Court · (2021) 12 DEL CK 0060
High Courts09 Dec 2021Dismissed
British School Society Vs British International School
Delhi High Court · (2021) 12 DEL CK 0056
Code Of Civil Procedure, 1908 — Order 39 Rule 4Trademarks Act 1999 — Section 11, 18(4), 29Evidence Act, 1872 — Section 114
High Courts09 Dec 2021Allowed
Underwater Services Company Limited Vs Indian Oil Corporation Limited
Delhi High Court · (2021) 12 DEL CK 0055
Merchant Shipping Act, 1958 — Section 406, 407, 407(3), 457, 458
High Courts09 Dec 2021
Housing Development Finance Corporation Ltd. Vs Rakesh Kumar & Ors.
Delhi High Court · (2021) 12 DEL CK 0054
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 3Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 13(13), 14, 17, 34
High Courts09 Dec 2021Dismissed
Transasia Private Capital Limited Vs Gaurav Dhawan
Delhi High Court · (2021) 12 DEL CK 0053
Code Of Civil Procedure, 1908 — Section 13, 44A, 151, Order 47 Rule 1, Order 21 Rule 22(1), Order 21 Rule 22(2), Order 21 Rule 41(2)
High Courts08 Dec 2021Allowed
Luxmikant Vs State(Govt Of Nct Of Delhi)
Delhi High Court · (2021) 12 DEL CK 0068
Indian Penal Code, 1860 — Section 199, 323, 363, 366, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 12Information Technology Act, 2000 — Section 67
High Courts08 Dec 2021Dismissed
Pawan Kumar Gupta And Gurucharan Gupta Vs Veena Dhingra And Another
Delhi High Court · (2021) 12 DEL CK 0051
Code Of Civil Procedure, 1908 — Section 151, Order 15A, Order 10 Rule 1, Order 10 Rule 2, Order 12 Rule 6, Order 7 Rule 11, Order 31 Rule 10, Order 39 Rule 10Transfer of Property Act, 1882 — Section 106(1)Evidence Act, 1872 — Section 116
High Courts07 Dec 2021Disposed Of
Exphar S.A. & Anr. Vs Atlanta Biological Pvt. Ltd
Delhi High Court · (2021) 12 DEL CK 0052
High Courts07 Dec 2021Disposed Of
Rashtriy Higher Secondary School Vs Central Board Of Secondary Education
Delhi High Court · (2021) 12 DEL CK 0044