High Courts03 Dec 2021Disposed Of

Devendra Kumar Jain & Anr. Vs Sanjeev Goel

Delhi High Court · (2021) 12 DEL CK 0012

Code Of Civil Procedure, 1908 — Section 89, 89(2)(c), 89(2)(d), 151, Order 10 Rule 1A, Order 10 Rule 1B, Order 10 Rule 1C, Order 23 Rule 3, Order 1 Rule 10Delhi High Court Mediation and Conciliation Rules, 2004 — Section 24, 25Court-Fees Act, 1870 — Section 16, 16A
High Courts02 Dec 2021Dismissed

Syed Amir Ali Vs Anjuman-E-Haideri & Ors.

Delhi High Court · (2021) 12 DEL CK 0023

Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 45, 45(3)Waqf Act, 1995 — Section 6, 6(1), 6(5), 7(1), 7(2), 7, 83, 83(1), 85, 108A
High Courts02 Dec 2021Disposed Of

Sunil Kumar Jha Vs State

Delhi High Court · (2021) 12 DEL CK 0005

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts02 Dec 2021Disposed Of

Bindu Jha Vs State

Delhi High Court · (2021) 12 DEL CK 0004

Code Of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts01 Dec 2021

DSGMC Vs Jagmogan Singh & Ors.

Delhi High Court · (2021) 12 DEL CK 0032

Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 120, 121Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(i), Order 22 Rule 4(iii), Order 22 Rule 4(v), Order 22 Rule 9, Order 22 Rule 9(3), Order 1 Rule 10