COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 1 of 12
Hindustan Aluminium Corporation Ltd. Vs Controller of Aluminium and Others
Delhi High Court · AIR 1976 Delhi 225 : (1976) ILR Delhi 336
Eklera China Clay Works and Others Vs Ashwin and Co. and Others
Delhi High Court · AIR 1976 Delhi 283 : (1976) ILR Delhi 297
Amber Woollen Mills Vs Nominations (India), New Delhi and Others
Delhi High Court · (1976) ILR Delhi 423
Fateh Singh Vs Land Acquisition Collector and Others
Delhi High Court · AIR 1976 Delhi 162 : (1976) 1 ILR Delhi 878
Tulsi Dass and Another Vs Panna Lal and Others
Delhi High Court · (1976) ACJ 167 : (1978) 48 CompCas 169
Metro Electric Co. Vs Delhi Development Authority etc.
Delhi High Court · AIR 1976 Delhi 195 : (1976) RLR 426
Shanti Devi Vs Rattan Lal
Delhi High Court · (1978) ILR Delhi 573 : (1977) RLR 531
Vidya Prakash Sethi Vs Punjab National Bank, New Delhi
Delhi High Court · (1976) ILR Delhi 605
Kailash Nath and Associates and Others Vs New Delhi Municipal Committee and Another
Delhi High Court · (1976) ILR Delhi 426
Partap Singh Bhatia Vs Kartar Singh and Others
Delhi High Court · AIR 1976 Delhi 202
MESSRS EAST INDIA HOTELS LTD., (OBEROI INTER-CONTINENTAL HOTEL), DR. ZAKIR HUSSAIN MARG, NEW DELHI Vs UNION OF INDIA
Delhi High Court · (1976) 5 CTR 51(2)
East India Hotels Ltd. Vs Additional Commissioner, Sales Tax
Delhi High Court · (1976) ILR Delhi 225 : (1976) 38 STC 249
Kamal Narain Kapoor Vs Union of India (UOI) and Another
Delhi High Court · (1976) CriLJ 1615
Harish Vohra Vs Union of India and Another
Delhi High Court · (1976) ILR Delhi 192
Ferro Alloys Corporation Ltd. Vs Union of India and Others
Delhi High Court · (1977) ILR Delhi 189
Arya Samaj Education Trust, Delhi and Others Vs The Director of Education, Delhi Administration, Delhi and Others
Delhi High Court · AIR 1976 Delhi 207 : (1976) 2 ILR Delhi 93
Jai Narain and Others Vs The Land Acquisition Collector, Delhi and Others
Delhi High Court · AIR 1976 Delhi 166