High Courts04 Feb 1975
Lovely Benefit Chit Fund and P. Ltd. Vs Puran Dutt Sood etc.
Delhi High Court · (1975) RLR 296
COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 12 of 12
High Courts02 Feb 1975
Municipal Corporation of Delhi Vs Bhawani Shankar
Delhi High Court · (1975) 2 ILR Delhi 897 : (1975) ILR Delhi 897
High Courts28 Jan 1975
Union of India Vs Vishkarma Sffllpi and Another
Delhi High Court · (1975) ILR Delhi 788
High Courts27 Jan 1975
Iron works Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 613
High Courts24 Jan 1975
Ramesh Chander Jain Vs Manohar Lal Jain
Delhi High Court · (1975) ILR Delhi 713
High Courts24 Jan 1975
Municipal Corporation of Delhi Vs Sri Ram
Delhi High Court · (1975) CriLJ 1071 : (1975) ILR Delhi 764 : (1975) RLR 256
High Courts17 Jan 1975
Municipal Corporation of Delhi Vs Altaf
Delhi High Court · (1975) CriLJ 1073 : (1975) ILR Delhi 650 : (1975) RLR 252
High Courts16 Jan 1975
Raj Rani Bhasin and Others Vs S. Kartar Singh Mehta
Delhi High Court · AIR 1975 Delhi 137
High Courts13 Jan 1975
Shakuntla Mehra Vs Commissioner of Wealth Tax and Others
Delhi High Court · (1976) 102 ITR 301
High Courts13 Jan 1975
B.R. Kundra, Delhi Vs Motion Pictures Association, Delhi and Others
Delhi High Court · (1976) 46 CompCas 339 : (1975) ILR Delhi 692 : (1975) RLR 320
High Courts09 Jan 1975
Bhupinder Kumar Vs State
Delhi High Court · (1975) CriLJ 1185 : (1975) RLR 228
High Courts08 Jan 1975
The Commissioner of Income Tax and Another Vs The Income Tax Appellate Tribunal and Others
Delhi High Court · (1975) ILR Delhi 723 : (1975) 99 ITR 552 : (1975) RLR 330
High Courts07 Jan 1975
S. Amrik Singh Lyallpuri Vs Ravi Dutt Sharma
Delhi High Court · (1975) ILR Delhi 685