High Courts17 Mar 1975
Maltexmalsters Private Ltd. Vs Allied Engineers
Delhi High Court · AIR 1975 Delhi 123 : (1975) ILR Delhi 57
COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 10 of 12
High Courts17 Mar 1975
Inder Kumar Jain Vs Osra Bottling Co. (P) Ltd. and Others
Delhi High Court · (1977) 47 CompCas 194 : (1975) ILR Delhi 115(2)
High Courts14 Mar 1975
Registrar of Companies Vs Hardit Singh Giani
Delhi High Court · (1975) ILR Delhi 1(2) : (1975) RLR 582
High Courts14 Mar 1975
Municipal Corporation of Delhi Vs J.B. Bottling Company Private Limited
Delhi High Court · (1975) CriLJ 1148 : (1975) ILR Delhi 739
High Courts14 Mar 1975
The State of Andhra Pradesh Vs New Delhi Municipal Committee
Delhi High Court · AIR 1975 Delhi 223 : (1975) ILR Delhi 84
High Courts13 Mar 1975
Heemanshu Traders Vs Delhi Electricals
Delhi High Court · (1975) ILR Delhi 653 : (1976) RLR 225
High Courts13 Mar 1975
Bhalla Vs R.N. Aggarwal, District Judge, Delhi and Others
Delhi High Court · (1975) ILR Delhi 359
High Courts12 Mar 1975
Gian Singh Vs Tarlok Singh
Delhi High Court · (1975) ILR Delhi 215 : (1975) RLR 340
High Courts12 Mar 1975
Ashoka Marketing Limited Vs B.D. Gupta and Another
Delhi High Court · (1975) ILR Delhi 659 : (1975) LabIC 1715 : (1976) RLR 217
High Courts10 Mar 1975
The Comptroller and Auditor General of India, New Delhi and Others Vs Samar Singh
Delhi High Court · (1976) ILR Delhi 21 : (1976) LabIC 806 : (1976) RLR 150
High Courts10 Mar 1975
Director of Enforcement Vs Ravinder Aggarwal
Delhi High Court · (1975) ILR Delhi 335
High Courts07 Mar 1975
Subhag Singh Gurcharan Singh Vs The Sales Tax Commissioner and Others
Delhi High Court · (1975) ILR Delhi 7(2) : (1976) 37 STC 49
High Courts07 Mar 1975
Khemraj Shrikrishandas Vs Garg and Co. and Another
Delhi High Court · AIR 1975 Delhi 130 : (1975) ILR Delhi 251
High Courts06 Mar 1975
Shama Banu and Others Vs Jagadish Parshad and Others
Delhi High Court · AIR 1975 Delhi 164
High Courts05 Mar 1975
P.D. Jain and Another Vs H.S. Sehgal and Another
Delhi High Court · (1976) CriLJ 374
High Courts04 Mar 1975
The Caxton Press Pvt. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1976 Delhi 30