High Courts04 Apr 1975
Krishan Kumar and Radha Rani Vs Vimla Saigal
Delhi High Court · (1976) ILR Delhi 238
COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 9 of 12
High Courts03 Apr 1975
Bhandari Homoeopathic Laboratories Vs L.R. Bhandari (Homoeopaths) P. Ltd.
Delhi High Court · (1975) 04 DEL CK 0006
High Courts02 Apr 1975Allowed
Mrs. Rajiuder Kaur and Others Vs Union of India (UOI)
Delhi High Court · (1975) ACJ 272
High Courts02 Apr 1975
S.N. Soni Vs Taufiq Farooki etc.
Delhi High Court · AIR 1976 Delhi 63 : (1976) RLR 103
High Courts31 Mar 1975
Sales Tax Commissioner and Others Vs Harbans Motor Stores and Others
Delhi High Court · (1976) 37 STC 67
High Courts31 Mar 1975
Indraj and Others Vs The Collector, Delhi and Others
Delhi High Court · AIR 1975 Delhi 153
High Courts31 Mar 1975
Ishar Das Vs The Administer, Union Territory of Delhi and Others
Delhi High Court · (1975) ILR Delhi 233
High Courts28 Mar 1975
Raj Narain Aggarwal Vs The Regional Provident Fund Commissioner and Another
Delhi High Court · (1975) ILR Delhi 749 : (1976) LabIC 131
High Courts28 Mar 1975
Gauri Shankar Gupta Vs The Financial Commissioner and Another
Delhi High Court · (1975) ILR Delhi 759 : (1975) RLR 413
High Courts28 Mar 1975
Municipal Corporation Vs Jagan Nath and Others
Delhi High Court · (1975) CriLJ 1599
High Courts26 Mar 1975
Ratlam Straw Board Mills Private Ltd. Vs Union of India and Another
Delhi High Court · AIR 1975 Delhi 270
High Courts26 Mar 1975
Mahender Nath Gupta Vs Moti Ram Rattan Chand and Another
Delhi High Court · AIR 1975 Delhi 155
High Courts25 Mar 1975
Sriniwas Pandit Vs S. Jagjeet Singh Sawhney and Another
Delhi High Court · (1976) 104 ITR 20
High Courts21 Mar 1975
Lachhman Das and Others Vs Hakim Ram Krishan and Others
Delhi High Court · AIR 1975 Delhi 159 : (1975) ILR Delhi 48
High Courts21 Mar 1975
New Delhi Municipal Committee Vs Raj Kumar Sharma
Delhi High Court · (1975) CriLJ 1601 : (1975) RLR 303
High Courts21 Mar 1975
Tirath Ram Ahuja (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1976) 103 ITR 15
High Courts19 Mar 1975
Vishwa Nath and Another Vs Chaman Lal Khanna and Another
Delhi High Court · AIR 1975 Delhi 117 : (1975) 2 ILR Delhi 265
High Courts18 Mar 1975
Bonani Brothers (P) Ltd. Vs Union Bank of India
Delhi High Court · (1975) ILR Delhi 196