COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 7 of 12
Ex-Service Enterprises (P.) Ltd. Vs Samey Singh
Delhi High Court · (1975) ILR Delhi 539
Brahmakuriprakash Mani and Another Vs Union of India and Others
Delhi High Court · (1975) 2 ILR Delhi 478 : (1974) ILR Delhi 478 : (1975) RLR 431
F.R. Jesuratnam Vs Chief of Air Staff and Others
Delhi High Court · (1976) CriLJ 65 : (1975) ILR Delhi 330
Mangal Singh Vs Tek Ram and Others
Delhi High Court · AIR 1975 Delhi 267 : (1976) ILR Delhi 684
Pushpa Rani Vs Anokha Singh etc.
Delhi High Court · (1975) ACJ 396 : (1976) RLR 52
G.S. Atwal and Co. (GUA) Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 150 : (1978) RLR 396(1)
Atlantic (East) Ltd. and Another Vs Ram Prakash and Another
Delhi High Court · (1975) ACJ 427
Chuni Lal Manga Vs Mangat Ram
Delhi High Court · (1975) ILR Delhi 383 : (1976) RLR 196
Niranjan Lal Dalmia Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 154 : (1975) 2 ILR Delhi 548
National Industrial Development Corporation Vs K.R. Jhumb
Delhi High Court · (1976) LabIC 210 : (1975) RLR 498
Municipal Corporation of Delhi Vs Fruit and Vegetable Merchants Union (Regd.), Delhi and Another
Delhi High Court · (1975) ILR Delhi 429
Mohan Meakin Breweries Limited Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 248 : (1975) ILR Delhi 151(2)
Daya Shankar Kapoor Vs Union of India (UOI) and Others
Delhi High Court · (1976) CriLJ 221
National Employer''s Mutual General Insurance Association Ltd. Vs Krishnawanti and Others
Delhi High Court · (1975) ACJ 505
Manabendra Shah Vs The Official Liquidator, Indian Electric Tools Corporation Ltd. and Others
Delhi High Court · (1975) ILR Delhi 594