High Courts21 Jul 1975
State Vs Jai Ram and Another
Delhi High Court · (1976) CriLJ 42 : (1976) 12 DLT 58 : (1976) RLR 295
COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 6 of 12
High Courts17 Jul 1975
Gopal Singh Hira Singh, Merchants Vs Punjab National Bank and Another
Delhi High Court · AIR 1976 Delhi 115
Civil Procedure Code, 1908 (CPC) — Section 13, 20Contract Act, 1872 — Section 148, 151, 172Displaced Persons (Debts Adjustment) Act, 1951 — Section 17(1)
High Courts17 Jul 1975
Jaimal Singh Vs Jawla Devi etc.
Delhi High Court · (1976) ACJ 207 : AIR 1976 Delhi 127 : (1975) 2 ILR Delhi 694 : (1976) RLR 89
High Courts17 Jul 1975
Amar Nath and Others Vs Regional Provident Fund Commissioner, Delhi
Delhi High Court · (1975) ILR Delhi 684 : (1975) LabIC 1720
High Courts16 Jul 1975
Gian Chand Dhawan and Another Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 83
High Courts16 Jul 1975
Bansi Dhar Vs Bajrang Lal Mahabir Pershad and Others
Delhi High Court · AIR 1976 Delhi 107 : (1976) 12 DLT 163 : (1975) 2 ILR Delhi 675
High Courts14 Jul 1975Allowed
Delhi Development Authority Vs Shiv Charan
Delhi High Court · AIR 1976 Delhi 22
High Courts06 Jun 1975
Bhagwati Devi Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 791
High Courts30 May 1975
M.N. Soi Vs New Delhi Municipal Committee and Another
Delhi High Court · AIR 1975 Delhi 236 : (1975) 2 ILR Delhi 765
High Courts30 May 1975
Kangra Valley Slate Company Ltd., India Vs The Union of Ors.
Delhi High Court · AIR 1976 Delhi 51
High Courts30 May 1975
Kheivl Singh Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 291
High Courts30 May 1975
Rattan Lal Vs Vardesh Chander and Others
Delhi High Court · (1975) ILR Delhi 628
High Courts28 May 1975
Ram Narain Kher Vs Ambassador Industries New Delhi and Another
Delhi High Court · AIR 1976 Delhi 87
High Courts27 May 1975
Y.P. Gupta Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 453
High Courts26 May 1975
Anand Prakash Om Prakash Vs Oswal Trading Agency and Another
Delhi High Court · AIR 1976 Delhi 24
High Courts23 May 1975
M/S. BHAGAT INDUSTRIAL CORPORATION LTD. Vs M/S. EGO METAL WORKS PRIVATE LTD.
Delhi High Court · (1976) 5 CTR 57
High Courts23 May 1975Allowed
Bhagat Industrial Corporation Ltd. Vs Ego Metal Works P. Ltd.
Delhi High Court · (1977) 47 CompCas 201