COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 5 of 12
Margaret George Chandamamnil Vs Chandamannil Mananman George
Delhi High Court · AIR 1976 Delhi 190 : (1976) 12 DLT 116 : (1976) RLR 504
L.R. Chawla Vs Murari, etc.
Delhi High Court · (1976) CriLJ 212 : (1975) RLR 471
Emmanual Simon Peters Vs Alice Peters and Another
Delhi High Court · AIR 1976 Delhi 148
R.S. Ramachandran Vs Contempt proceedings initiated by the Court on its own motion
Delhi High Court · (1975) ILR Delhi 868
Vinod Sagar and Another Vs The Union of India and Others
Delhi High Court · AIR 1976 Delhi 76 : (1975) ILR Delhi 613(2)
Bachittar Singh Vs Jit Singh and Prithipal Singh
Delhi High Court · (1975) RLR 491
New Delhi Municipal Committee Vs The State of Andhra Pradesh
Delhi High Court · AIR 1976 Delhi 1
Indo Foreign Commercial Agency (Produce) Pvt. Ltd. Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 4
Municipal Corporation of Delhi Vs Madan Mohan Khanna and Others
Delhi High Court · AIR 1976 Delhi 43
Bipla Chemicals Industries Vs Shree Keshariya Investment Ltd.
Delhi High Court · (1977) 47 CompCas 211 : (1975) ILR Delhi 901
Kanwar Sain and Others Vs State and Others
Delhi High Court · AIR 1976 Delhi 11 : (1976) RLR 96
Birendar Amarjit Singh Vs General Marketing and Manufacturing Co. Ltd., Calcutta
Delhi High Court · AIR 1976 Delhi 15
P.N. Balasubramanian Vs Union of India and Another
Delhi High Court · AIR 1975 Delhi 258 : (1976) ILR Delhi 506
K.N. Kapoor Vs Union of India and Others
Delhi High Court · AIR 1976 Delhi 31 : (1975) 2 ILR Delhi 708
Walaiti Ram Seth Vs Krishan Kapoor and Others
Delhi High Court · AIR 1976 Delhi 50