High Courts17 Oct 1975
B.K. Jhamb Vs Hon''ble The Chief Justice, Delhi High Court, New Delhi and Others
Delhi High Court · AIR 1976 Delhi 98 : (1976) ILR Delhi 1(2)
COURT ARCHIVE
Delhi High Court judgments, 1975
236 judgments · page 3 of 12
High Courts15 Oct 1975
R.P. Kapur etc. Vs Delhi Development Authority
Delhi High Court · (1976) CriLJ 1285 : (1976) RLR 189
High Courts01 Oct 1975
Jain Soap Mills Vs Union of India (UOI) and Others
Delhi High Court · (1979) 4 ELT 147
High Courts29 Sept 1975
Ex-Servicemen Enterprises (P.) Ltd. Vs Sumey Singh
Delhi High Court · AIR 1976 Delhi 56
High Courts26 Sept 1975
R.K. Varma and Others Vs Delhi Electric Supply Undertaking and Others
Delhi High Court · (1976) ILR Delhi 125
High Courts26 Sept 1975
Krishan Kanahya and Another Vs Vijay Kumar and Others
Delhi High Court · AIR 1976 Delhi 184 : (1976) ILR Delhi 251
High Courts24 Sept 1975
Commissioner of Income Tax Vs Hindustan Cold Storage and Refrigeration P. Ltd.
Delhi High Court · (1976) 103 ITR 455
High Courts22 Sept 1975
K.K. Birla Vs The Press Council of India and Others
Delhi High Court · (1976) ILR Delhi 753
High Courts18 Sept 1975
Babu Lal Jain Vs State and Another
Delhi High Court · (1976) 12 DLT 144 : (1976) RLR 413
High Courts18 Sept 1975
Chander Nagar Co-operative House Building Society Ltd. and Another Vs Ashok Ohri
Delhi High Court · AIR 1976 Delhi 299
High Courts17 Sept 1975
S.S. Dhanoa Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1976) CriLJ 878 : (1976) 12 DLT 296 : (1976) 1 ILR Delhi 87
High Courts17 Sept 1975Dismissed
In Re: Auto Steering India P. Ltd.
Delhi High Court · (1977) 47 CompCas 257
High Courts16 Sept 1975
Ramesh Chandra and Others Vs The Union of India and Others
Delhi High Court · (1976) ILR Delhi 633