High Courts24 Dec 1993
Suraj Sharma Vs State
Delhi High Court · (1994) 1 AD 75 : (1994) CriLJ 321 : (1994) 2 Crimes 1161 : (1994) 28 DRJ 223 : (1994) 1 RCR(Criminal) 722
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 1993
668 judgments · page 1 of 34
High Courts17 Dec 1993
S. Sony and Co. Vs Delhi Development Authority
Delhi High Court · (1994) 1 AD 118 : (1994) 1 ARBLR 190 : (1994) 53 DLT 267 : (1994) 28 DRJ 109
High Courts16 Dec 1993
Dhanpal @ Dhannu Vs Sukhbir Singh
Delhi High Court · (1994) ILR Delhi 279
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts16 Dec 1993
Manjit Ahluwalla Vs Union of India and Others
Delhi High Court · (1994) 1 AD 21 : (1994) 53 DLT 571 : (1994) 28 DRJ 114
Penal Code, 1860 (IPC) — Section 21
High Courts16 Dec 1993
Dhanpal @ Dhannu Sukhbir Singh Vs State
Delhi High Court · (1994) 1 AD 125 : (1994) 53 DLT 146 : (1994) 28 DRJ 617
Penal Code, 1860 (IPC) — Section 302
High Courts16 Dec 1993
Pesticides India Vs State Chemicals and Pharmaceuticals Corporation of India and Others
Delhi High Court · (1994) 53 DLT 42 : (1994) 28 DRJ 104
High Courts16 Dec 1993
Rupendra Kashyap Vs Jiwan Publishing House (P) Ltd. and Others
Delhi High Court · (1994) 1 AD 1 : (1994) 1 ARBLR 156 : (1994) 53 DLT 166 : (1994) 28 DRJ 286
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Copyright Act, 1957 — Section 13Press and Registration of Books Act, 1867 — Section 18
High Courts15 Dec 1993
Namdi Francis Nwazor Vs Narcotics Control Bureau
Delhi High Court · (1994) 1 AD 41 : (1994) 1 Crimes 579 : (1994) 53 DLT 562 : (1995) 60 ECR 639
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts15 Dec 1993
Delhi Labour Union Vs Union of India (UOI) and Another
Delhi High Court · (1996) 1 LLJ 472
Industrial Disputes Act, 1947 — Section 10
High Courts15 Dec 1993
Keshav Metal Works and Another Vs Jitender Kumar Verma
Delhi High Court · (1994) 1 AD 81 : (1994) 28 DRJ 206 : (1994) 2 ILR Delhi 66 : (1994) RLR 126
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts15 Dec 1993
Aruna Madan Vs Subhash Madan
Delhi High Court · (1994) 1 AD 189 : (1994) 53 DLT 253 : (1994) 1 DMC 59 : (1993) 105 PLR 48
Hindu Marriage Act, 1955 — Section 27
High Courts15 Dec 1993
Garden Perfume (P) Ltd. Vs Anand-Soaps and Detergents
Delhi High Court · (1994) 1 AD 115 : (1994) 53 DLT 244 : (1994) 28 DRJ 112
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts14 Dec 1993
Sansar Vs State
Delhi High Court · (1994) 1 AD 13 : (1994) 28 DRJ 281 : (1994) 1 RCR(Criminal) 528
Wild Life (Protection) Act, 1972 — Section 57
High Courts14 Dec 1993
Prakash Chander Vs The State
Delhi High Court · (1995) CriLJ 368 : (1994) 53 DLT 113 : (1994) ILR Delhi 303
High Courts13 Dec 1993
Syndicate Bank Vs Parerhat Papers and Others
Delhi High Court · (1994) 1 AD 153 : (1994) 1 BC 555 : (1994) 53 DLT 46
High Courts13 Dec 1993
S.S. Puri Vs R. Chander Shekar
Delhi High Court · (1994) 1 AD 98 : (1994) 53 DLT 186 : (1994) RLR 179
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1993
T.N. Seshan Vs United News
Delhi High Court · AIR 1994 Delhi 179 : (1994) 107 PLR 71 : (1994) RLR 63
High Courts10 Dec 1993
Dhan Raj @ Dhanni Vs Administrator of the National Capital Territory of Delhi and Others
Delhi High Court · (1994) 1 AD 56 : (1994) 28 DRJ 107 : (1994) 3 RCR(Criminal) 579
Constitution of India, 1950 — Article 22(5)
High Courts10 Dec 1993
Shakuntala Sharma and Others Vs Maya Devi and Others
Delhi High Court · (1993) 2 DMC 631
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Dec 1993
Chandi and Others Vs Union of India
Delhi High Court · (1994) ILR Delhi 364 : (1993) 105 PLR 1 : (1994) RLR 66
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 22 Rule 3Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 19