High Courts11 Jan 1993
Kamal Agarwal Vs Union of India and Others
Delhi High Court · (1993) 1 Crimes 591 : (1993) 25 DRJ 266
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 35 of 35
High Courts08 Jan 1993
Inder Singh Ahiuwalia Vs Prem Chand Jain and Others
Delhi High Court · (1993) 25 DRJ 147 : (1993) RLR 197
Delhi Rent Control Act, 1958 — Section 25B
High Courts07 Jan 1993
Satish Kumar @ Sachin Kumar @ Ashwini Kumar Bansal @ Bhaiya Vs Union of India and Others
Delhi High Court · (1993) CriLJ 1283 : (1993) 1 Crimes 1044 : (1993) 49 DLT 628
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jan 1993
Satish Verma Vs Union of India
Delhi High Court · (1993) CriLJ 1532 : (1993) 49 DLT 483
Constitution of India, 1950 — Article 22(5)
High Courts06 Jan 1993
B.R. Ram Dayal and Co. Vs Ruldu Ram Jain etc.
Delhi High Court · (1993) 25 DRJ 323
High Courts05 Jan 1993
Dev Ram Vs Moti Lal
Delhi High Court · (1993) 49 DLT 510 : (1993) 25 DRJ 174
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jan 1993
Shri Narain Sharma Vs The State
Delhi High Court · (1993) CriLJ 1501 : (1993) 1 Crimes 596 : (1993) 49 DLT 565 : (1993) 26 DRJ 25
High Courts04 Jan 1993
Tapan Saha Vs Union of India and Others
Delhi High Court · (1993) CriLJ 1255 : (1993) 1 Crimes 568 : (1993) 25 DRJ 394
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8
High Courts01 Jan 1993
Daljit Singh Sandhu Vs Union of India and Others
Delhi High Court · (1993) 3 AD 879 : (1993) 3 Crimes 629 : (1993) 51 DLT 667 : (1994) 3 RCR(Criminal) 242
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 132
High Courts01 Jan 1993
Batliboi and Co. Ltd. Vs N.K. Verma
Delhi High Court · (1993) 50 DLT 443
Specific Relief Act, 1963 — Section 6
High Courts01 Jan 1993
Arvind Kumar and Another Vs Union of India and Others
Delhi High Court · (1993) 4 AD 398 : (1993) 52 DLT 238
High Courts01 Jan 1993
Haren P. Chowksey Vs Union of India and Others
Delhi High Court · (1993) 3 AD 956 : (1993) 52 DLT 145 : (1993) RLR 586
Constitution of India, 1950 — Article 226
High Courts01 Jan 1993
Syndicate Bank Vs Hindustan Fibre Glass Products and Others
Delhi High Court · (1993) 4 AD 253 : (1993) 52 DLT 389
High Courts01 Jan 1993
Orient Abrasives Ltd. Vs Hariganga Alloys and Steels Ltd.
Delhi High Court · (1993) 4 AD 150 : (1993) 52 DLT 416
High Courts01 Jan 1993
Rajendra Kumar Tandon Vs Rahabar Production Pvt. Limited
Delhi High Court · (1993) 52 DLT 222 : (1993) RLR 555
Delhi Rent Control Act, 1958 — Section 14(1)