High Courts28 Jan 1993
Monika Chawla Vs National Trading Company
Delhi High Court · AIR 1993 Delhi 299 : (1993) 25 DRJ 190
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 33 of 35
High Courts28 Jan 1993
Navneet Bansal Vs The Vice Chancellor University of Delhi and Others
Delhi High Court · AIR 1993 Delhi 289 : (1993) 49 DLT 610 : (1993) 25 DRJ 413 : (1993) 2 ILR Delhi 9
High Courts28 Jan 1993
Alpine Industries Vs Union of India and Another
Delhi High Court · (1993) 25 DRJ 236
High Courts28 Jan 1993
Hari Mohan Sharma and Others Vs CSR Poultry Research and Breeding Farm
Delhi High Court · AIR 1993 Delhi 293 : (1994) 53 DLT 486 : (1993) 25 DRJ 187 : (1993) RLR 163
High Courts28 Jan 1993
Pishori Lal Magu Vs Delhi Development Authority and Another
Delhi High Court · (1994) 53 DLT 521
High Courts28 Jan 1993
Krishan Lal Vs Hanuman
Delhi High Court · (1994) 1 AD 554 : (1994) 53 DLT 360
Limitation Act, 1963 — Article 14
High Courts28 Jan 1993
Pramod Jain Vs Union of India and Others
Delhi High Court · (1993) 26 DRJ 39
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts25 Jan 1993
V.K. Dewan and Co. Vs N.B.C.C. and Another
Delhi High Court · (1993) 25 DRJ 135
High Courts25 Jan 1993
Roger Enterprises Pvt Ltd. Vs Union of India
Delhi High Court · (1993) 2 ARBLR 26 : (1993) 25 DRJ 185 : (1993) RLR 253
High Courts25 Jan 1993
Ramji Lal Goel and Others Vs State and Another
Delhi High Court · (1993) 49 DLT 461
High Courts22 Jan 1993
Har Bhagwan Vs Delhi Development Authority and Another
Delhi High Court · (1993) 25 DRJ 137
High Courts22 Jan 1993
Ajay Bhushan Kalia Vs University of Delhi
Delhi High Court · AIR 1993 Delhi 152
High Courts21 Jan 1993
Commissioner of Income Tax Vs M.G. Builders Co. (P.) Ltd.
Delhi High Court · (1993) 70 TAXMAN 160
High Courts21 Jan 1993
Delhi Transport Corporation Vs Rajiv Kumar
Delhi High Court · (1993) 1 ACC 714
High Courts21 Jan 1993
Pushkar Dutt Joshi Vs National Seeds Corporation Ltd. and Another
Delhi High Court · (1993) 1 ARBLR 483 : (1993) 25 DRJ 226
High Courts20 Jan 1993
Ved Pinkash Khultar and Others Vs Genelec Ltd.
Delhi High Court · (1993) 49 DLT 491 : (1993) 25 DRJ 92 : (1993) 2 ILR Delhi 146
Transfer of Property Act, 1882 — Section 53A
High Courts20 Jan 1993
Tilak Raj Gulati Vs Veena Rani
Delhi High Court · (1993) 49 DLT 567
Delhi Rent Control Act, 1958 — Section 25B(4)
High Courts20 Jan 1993
Nazrul Haq and Others Vs Deputy Chief Settlement Commissioner
Delhi High Court · (1993) 49 DLT 557
Constitution of India, 1950 — Article 226