High Courts04 Feb 1993
Super Cassette Industries Ltd. Vs Bathla Cassettes India (P) Ltd.
Delhi High Court · (1993) 50 DLT 7
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 32 of 35
High Courts04 Feb 1993
M/s. Super Cassette Industries Ltd. Vs M/s. Bathla Cassettes India (P) Ltd.
Delhi High Court · AIR 1994 Delhi 237 : (1993) 1 ARBLR 538 : (1997) 50 DLT 7 : (1993) 25 DRJ 410 : (1993) RLR 243
High Courts03 Feb 1993
Uttami Bai and Another Vs Sukh Chain and Others
Delhi High Court · (1993) ACJ 1078 : (1993) 50 DLT 44
High Courts03 Feb 1993
Jit Ram Sharma Vs Cyan Chand and Another
Delhi High Court · (1993) 49 DLT 702 : (1993) RLR 598
Civil Procedure Code, 1908 (CPC) — Section 50Transfer of Property Act, 1882 — Section 52
High Courts03 Feb 1993
State (Delhi Administration) Vs Balroop Singh
Delhi High Court · (1993) 49 DLT 644 : (1993) 25 DRJ 193 : (1993) 2 ILR Delhi 1 : (1993) 2 RCR(Criminal) 97 : (1993) RLR 211
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 252
High Courts03 Feb 1993
Gurdeep Singh Vs Munna Lal
Delhi High Court · (1993) 49 DLT 671 : (1993) 25 DRJ 267
High Courts03 Feb 1993
Niraj Kumar Singh Vs University of Delhi and Others
Delhi High Court · (1993) 49 DLT 615
Constitution of India, 1950 — Article 226
High Courts02 Feb 1993
Neeru Gambhir and Others Vs New India Insurance Co. and Others
Delhi High Court · (1994) 1 ACC 673
High Courts02 Feb 1993
I.S. Saini Vs National Institute of Health and Family Welfare and Others
Delhi High Court · (1993) 26 DRJ 426 : (1993) 2 ILR Delhi 373 : (1993) LabIC 1475 : (1994) 1 LLJ 468
Constitution of India, 1950 — Article 12
High Courts02 Feb 1993
Charan Singh Vs Union of India and Others
Delhi High Court · (1993) 25 DRJ 297
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts01 Feb 1993
Manoj Singh Vs State
Delhi High Court · (1993) 49 DLT 731
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts01 Feb 1993
Indu Engineering and Textiles Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (1993) 1 ARBLR 454 : (1993) 25 DRJ 182
High Courts29 Jan 1993
Shaw Wallace and Co. Ltd. Vs Tajinder Singh Jolly
Delhi High Court · (1993) 49 DLT 578
Delhi Rent Control Act, 1958 — Section 25(R)
High Courts29 Jan 1993
Suraj Prakash Mahajan Vs Lachman Dass
Delhi High Court · (1993) 50 DLT 5
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts29 Jan 1993
Om Prakash Gupta Vs Mukesh and Another
Delhi High Court · (1993) 1 DMC 188 : (1993) 25 DRJ 417 : (1993) 2 ILR Delhi 139 : (1993) 2 RCR(Criminal) 196 : (1993) RLR 140
High Courts29 Jan 1993
Delhi Development Authority Vs Nehru Place Hotels Ltd. and Others
Delhi High Court · (1993) 49 DLT 711 : (1993) 25 DRJ 286
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Delhi Development Act, 1957 — Section 53(B)Delhi Urban Arts Commission Act, 1973 — Section 11
High Courts28 Jan 1993
Prem Pal Singh Vs Jugal Kishore Gupta
Delhi High Court · (1993) 50 DLT 49 : (1993) 25 DRJ 223
High Courts28 Jan 1993
Binoy Jacob Vs Central Bureau of Investigation
Delhi High Court · (1993) CriLJ 1293 : (1993) 49 DLT 640 : (1993) 3 RCR(Criminal) 11 : (1993) 2 RCR(Criminal) 227 : (1993) RLR 263
High Courts28 Jan 1993
Ganesh Chander Joshi Vs Union of India and Others
Delhi High Court · (1993) 50 DLT 325 : (1993) 1 LLJ 1027
Constitution of India, 1950 — Article 226
High Courts28 Jan 1993
S.R. Bose Vs S. Gurbax Singh and Others
Delhi High Court · (1993) 49 DLT 507 : (1993) 26 DRJ 27 : (1993) RLR 177
Delhi Rent Control Act, 1958 — Section 15(7)