High Courts20 Jan 1993
Syndicate Bank Vs Doaba Paint House and Others
Delhi High Court · (1993) 25 DRJ 178
COURT ARCHIVE
Delhi High Court judgments, 1993
695 judgments · page 34 of 35
High Courts20 Jan 1993
A.V. Azmi Vs Lt. Governor of Delhi and Others
Delhi High Court · (1993) 25 DRJ 199 : (1993) 2 ILR Delhi 16 : (1993) RLR 180
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts19 Jan 1993
K.P. Sharma Vs Union of India
Delhi High Court · (1993) 51 DLT 670 : (1993) 27 DRJ 65
High Courts19 Jan 1993
Kartar Singh Vs State
Delhi High Court · (1993) CriLJ 2483 : (1993) 2 Crimes 569 : (1993) 49 DLT 458 : (1993) 25 DRJ 246 : (1993) 2 RCR(Criminal) 123
High Courts19 Jan 1993
Nahidco Housing P. Ltd. Vs The State
Delhi High Court · AIR 1993 Delhi 150 : (1993) 49 DLT 485 : (1993) 25 DRJ 252 : (1993) 3 RCR(Criminal) 238
High Courts19 Jan 1993
Sri Ram Ojha Vs Union of India and Others
Delhi High Court · (1993) 51 DLT 168
Constitution of India, 1950 — Article 226
High Courts18 Jan 1993
Chameli Devi Vs G.C. Jain and Another
Delhi High Court · (1993) 49 DLT 506 : (1993) 25 DRJ 91
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts18 Jan 1993
Arun Madan Vs State
Delhi High Court · (1993) CriLJ 1493 : (1993) 1 Crimes 599 : (1993) 49 DLT 463 : (1993) 25 DRJ 101 : (1993) ILR Delhi 163 : (1993) 2 RCR(Criminal) 670 : (1993) 1 RCR(Criminal) 699 : (1993) RLR 138
High Courts18 Jan 1993
N.K. Rustogi Vs K. Gupta and Others
Delhi High Court · (1993) 49 DLT 548 : (1993) 25 DRJ 88 : (1993) 2 ILR Delhi 157 : (1993) RLR 186
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts18 Jan 1993
Commissioner of Income Tax Vs Puneet Trading and Investment Co. (P.) Ltd.
Delhi High Court · (1993) 69 TAXMAN 339
Income Tax Act, 1961 — Section 104, 109, 256(2)
High Courts15 Jan 1993
Gulshan Kumar Vs State
Delhi High Court · (1993) 3 AD 601 : (1993) CriLJ 1525 : (1993) 49 DLT 619 : (1993) 25 DRJ 201 : (1993) 2 ILR Delhi 168 : (1993) 2 RCR(Criminal) 382
High Courts15 Jan 1993
Bank of Madura Ltd. Vs State Bank of Patiala and Others
Delhi High Court · (1993) 25 DRJ 99
High Courts14 Jan 1993
L. Bansi Dhar and Sons Vs Commissioner of Income Tax
Delhi High Court · (1993) 01 DEL CK 0031
High Courts14 Jan 1993
Commissioner of Income Tax Vs L. Bansi Dhar and Sons
Delhi High Court · (1999) 157 CTR 344
High Courts14 Jan 1993
N.K. Chaudhary Vs Union of India and others
Delhi High Court · (1993) CriLJ 1467 : (1993) 49 DLT 455 : (1993) 26 DRJ 62
High Courts14 Jan 1993
COMMISSIONER OF INCOME TAX Vs L. BANSI DHAR and SONS
Delhi High Court · (1999) 157 CTR 344
High Courts13 Jan 1993
Court on its own Motion Vs Vishnu Pandit and another
Delhi High Court · (1993) CriLJ 2025 : (1993) 2 Crimes 84 : (1993) 25 DRJ 209 : (1993) ILR Delhi 181(2) : (1993) 2 RCR(Criminal) 269
High Courts12 Jan 1993
Jallo Subsidiary Industries Co. (lndia) Private Ltd. Vs Delhi Development Authroity
Delhi High Court · (1993) 25 DRJ 233 : (1993) RLR 122
Constitution of India, 1950 — Article 14
High Courts12 Jan 1993
Naresh Kumar Bansal Vs G.S. Kalra and Another
Delhi High Court · (1993) 25 DRJ 230 : (1993) 2 LLJ 377
Industrial Disputes Act, 1947 — Section 18(1)