COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 1 of 17
High Courts21 Dec 1979
Oil and Natural Gas Commission Vs Forasol
Delhi High Court · AIR 1982 Delhi 184
High Courts21 Dec 1979
Charanjit Singh Vs The State of Delhi and Others
Delhi High Court · (1979) ILR Delhi 661
High Courts21 Dec 1979
Commissioner of Income Tax Vs P.S. Jain Motor Co.
Delhi High Court · (1980) 124 ITR 881
High Courts19 Dec 1979
COMMISSIONER OF Income Tax, DELHI Vs PURE ICE CREAM CO.
Delhi High Court · (1981) 129 ITR 394
High Courts19 Dec 1979Dismissed
New Delhi Municipal Committee Vs Tirath Ram Ahuja (P.) Ltd. and Another
Delhi High Court · (1979) 12 DEL CK 0033
High Courts19 Dec 1979
Bharat Development (P.) Ltd. Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1982) 133 ITR 470
High Courts19 Dec 1979
Virender Singh and Others Vs Lt. Governor, Delhi and Others
Delhi High Court · (1980) 18 DLT 99
High Courts18 Dec 1979
Commissioner of Income Tax Vs Gian Singh Kalsi
Delhi High Court · (1980) 123 ITR 373
High Courts18 Dec 1979
Gurdittamal Vs Bal Sarup
Delhi High Court · AIR 1980 Delhi 216 : (1980) 17 DLT 321 : (1980) RLR 136
High Courts18 Dec 1979
Commissioner of Income Tax Vs Gaian Singh Kalsi
Delhi High Court · (1980) 4 TAXMAN 81
High Courts17 Dec 1979
State (Delhi Administration) Vs Joginder Nath Kapoor
Delhi High Court · (1980) ILR Delhi 72
High Courts14 Dec 1979
Natraj Stores (P) Ltd. and Another Vs Krishan Lal Kochar and Others
Delhi High Court · (1980) 17 DLT 528
High Courts13 Dec 1979Allowed
M/s. Ashok Leyland Ltd. Madras Vs The Union of India and another
Delhi High Court · (1979) 12 DEL CK 0022
High Courts13 Dec 1979
The Institute of Chartered Accountants of India Vs V.P. Agrawal
Delhi High Court · (1979) ILR Delhi 681
High Courts13 Dec 1979
Colgate Palmolive India (P) Ltd. Vs Union of India and Others
Delhi High Court · (1980) 50 CompCas 456 : (1981) ILR Delhi 249
High Courts13 Dec 1979
Bank of Baroda Vs Uttam Singh Dugal and Co. Ltd.
Delhi High Court · (1980) 17 DLT 265 : (1980) RLR 293