High Courts12 Dec 1979
General Auto Parts Co. Vs Commissioner of Income Tax
Delhi High Court · (1981) 128 ITR 519
COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 2 of 17
High Courts12 Dec 1979Allowed
Oriental Travels Pvt. Ltd., New Delhi Vs State Transport Authority, Union Territory of Delhi
Delhi High Court · (1979) 12 DEL CK 0004
High Courts11 Dec 1979
Ishwar Dass Vs Commissioner of Income Tax
Delhi High Court · (1980) 17 CTR 188 : (1980) 123 ITR 379
High Courts11 Dec 1979
Bal Kishen Das and Others Vs Sewa Nand and Others
Delhi High Court · (1980) 17 DLT 560
High Courts10 Dec 1979
Commissioner of Income Tax Vs Dr. Rameshwar Lal Pahwa
Delhi High Court · (1980) 17 CTR 200 : (1980) 123 ITR 681
High Courts10 Dec 1979
Commissioner of Income Tax Vs H.P. Sharma
Delhi High Court · (1980) 122 ITR 675 : (1980) 4 TAXMAN 83
High Courts10 Dec 1979
Birla Cotton, Spinning and Weaving Mills Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1980) 17 CTR 177 : (1980) 123 ITR 354
High Courts07 Dec 1979Dismissed
Shri Suraj Parkash Chhabra Vs Shri Gobind Ram
Delhi High Court · (1980) 17 DLT 498
High Courts06 Dec 1979
Ram Singh Vs The State and Municipal Corporation of Delhi
Delhi High Court · (1980) 17 DLT 209
High Courts05 Dec 1979
Hindustan Motors Limited Vs Union of India and others
Delhi High Court · (1980) CENCUS 156 : (1980) 6 ELT 423
High Courts29 Nov 1979
Kundan Lal Vs Union of India and Others
Delhi High Court · (1980) 18 DLT 470 : (1980) RLR 759
High Courts29 Nov 1979
Isherdas Sahni and Bros. and another Vs The Delhi Administration and others
Delhi High Court · AIR 1980 Delhi 147
High Courts27 Nov 1979
Commissioner of Income Tax Vs Delhi Printing Works
Delhi High Court · (1981) 132 ITR 554
High Courts26 Nov 1979
Lachhman Dass and Jai Karan Kohli Vs Commissioner of Income Tax
Delhi High Court · (1980) 124 ITR 706
High Courts26 Nov 1979
Commissioner of Income Tax Vs Bhai Trilochan Singh
Delhi High Court · (1981) 132 ITR 523