High Courts14 Nov 1979
Avtar Krishan Dass Vs Commissioner of Income Tax
Delhi High Court · (1982) 133 ITR 338
COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 4 of 17
High Courts13 Nov 1979
Commissioner of Income Tax Vs M.K. Smt. Pratap Kumari of Alwar
Delhi High Court · (1981) 132 ITR 270
High Courts13 Nov 1979
Commissioner of Income Tax Vs Ramlal Rajgharia and Sons
Delhi High Court · (1980) 123 ITR 1
High Courts13 Nov 1979
Shri Shankar Vijay Saw Mill Vs Union of India
Delhi High Court · (1980) 17 DLT 179
High Courts13 Nov 1979
Commissioner of Income Tax Vs Shyam Sunder
Delhi High Court · (1980) 122 ITR 541
High Courts13 Nov 1979
Commissioner of Income Tax Vs Edward Keventer (Successors) P. Ltd.
Delhi High Court · (1980) 123 ITR 200
High Courts12 Nov 1979
COMMISSIONER OF Income Tax, DELHI-I Vs PUNJAB ELECTRIC LTD.
Delhi High Court · (1981) 132 ITR 276
High Courts12 Nov 1979
Commissioner of Income Tax Vs Punjab Electrics Ltd.
Delhi High Court · (1981) 132 ITR 276
High Courts12 Nov 1979
Municipal Corporation of Delhi Vs Tulsi Ram Verma
Delhi High Court · (1979) ILR Delhi 333
High Courts12 Nov 1979
S.K. Bhattacharya and Others Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 525(2) : (1980) RLR 234
High Courts12 Nov 1979
Dalmia Dadri Cement Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1980) 125 ITR 425
High Courts12 Nov 1979
Hindustan Times Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1980) 122 ITR 977
High Courts09 Nov 1979
Commissioner of Income Tax Vs Kulwant Kaur and Others (L.Rs. of late Gurbachan Singh)
Delhi High Court · (1980) 121 ITR 914
High Courts07 Nov 1979
K.C. Raj and Co. Vs Commissioner of Income Tax
Delhi High Court · (1979) ILR Delhi 761 : (1980) 3 TAXMAN 271
High Courts07 Nov 1979
S.D. Khanna Vs Trilok Nath Trehan
Delhi High Court · (1980) 17 DLT 246 : (1980) RLR 187
High Courts06 Nov 1979
Commissioner, Sales Tax Vs Standard Metal Industries
Delhi High Court · (1980) 45 STC 229
High Courts05 Nov 1979
Swaran Singh Kanwar (HUF) Vs Wealth Tax Officer
Delhi High Court · (1980) 3 TAXMAN 393