COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 6 of 17
High Courts12 Oct 1979
Jecronimo Francisco Sacrafamilla Eric D''souza Vs Florence Martha D''souza Nee Fernandes
Delhi High Court · AIR 1980 Delhi 275 : (1979) 16 DLT 347
High Courts11 Oct 1979
Lal Chand Khanna Vs Dr. Parmod Kumar Sood and Others
Delhi High Court · AIR 1980 Delhi 142 : (1980) 17 DLT 234 : (1980) 1 DRJ 11
High Courts07 Oct 1979
K.C. Raja Co. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 121 ITR 911
High Courts28 Sept 1979
Delhi Cloth and General Mills Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1981) ILR Delhi 846
High Courts28 Sept 1979
Vikas Manufacturing Co. Vs Bharat Manufacturing Co.
Delhi High Court · (1980) 17 DLT 30
High Courts27 Sept 1979
Sushil Ansal Vs Union of India and another
Delhi High Court · AIR 1980 Delhi 43
High Courts27 Sept 1979
Kiran Arora Vs Ram Parkash Arora and Another
Delhi High Court · AIR 1980 Delhi 99 : (1980) ILR Delhi 61
High Courts26 Sept 1979
Income Tax Co-Operative Supply Society Ltd. Vs The Commissioner of Sales Tax and Another
Delhi High Court · (1980) 46 STC 433
High Courts26 Sept 1979
Union of India and Others Vs Madan Lal Sethee
Delhi High Court · (1979) ILR Delhi 312
High Courts26 Sept 1979
BISHAMBER NATH RAM SARUP Vs INCOME TAX OFFICER.
Delhi High Court · (1980) 15 CTR 106 : (1980) 3 TAXMAN 104
High Courts24 Sept 1979
Municipal Corporation of Delhi Vs Sunder Dass
Delhi High Court · (1980) ILR Delhi 50
High Courts21 Sept 1979
Jasjit Films (P) Ltd. and Another Vs Delhi Development Authority and Others
Delhi High Court · AIR 1980 Delhi 83 : (1979) 2 ILR Delhi 742
High Courts20 Sept 1979
B.L. Grover Vs Union of India and others
Delhi High Court · AIR 1980 Delhi 45
High Courts19 Sept 1979
Krishna Goods Carriers (P) Ltd. Vs Union of India
Delhi High Court · (1980) ACJ 172 : AIR 1980 Delhi 92 : (1980) 17 DLT 45