High Courts18 Sept 1979Dismissed
M/s. Parkash Playing Cards Manufacturing Co., Delhi and others Vs Delhi Financial Corporation, New Delhi
Delhi High Court · AIR 1980 Delhi 48
COURT ARCHIVE
Delhi High Court judgments, 1979
336 judgments · page 7 of 17
High Courts14 Sept 1979
Bhagwan Das etc. Vs Union of India
Delhi High Court · AIR 1980 Delhi 197 : (1980) RLR 169
High Courts12 Sept 1979
Mrigendra Shum Sher Jung Bahadurrana Vs The Income Tax Officer and Others
Delhi High Court · (1980) 17 CTR 168 : (1980) 123 ITR 329
High Courts11 Sept 1979
Bank of Baroda Vs Anand Finance P. Ltd.
Delhi High Court · (1979) 09 DEL CK 0010
High Courts06 Sept 1979
Vickers India P. Ltd. Vs Balraj Mehta
Delhi High Court · (1980) 17 DLT 342 : (1980) RLR 95
High Courts04 Sept 1979
Inder Mohan Bhardwaj Vs Union of India and Others
Delhi High Court · AIR 1980 Delhi 20
High Courts30 Aug 1979
Usha Bhasin Vs Competent Authority
Delhi High Court · (1980) 17 DLT 353 : (1980) RLR 84
High Courts30 Aug 1979Allowed
Khazan Singh Vs Union of India and others
Delhi High Court · (1979) 08 DEL CK 0001
High Courts29 Aug 1979Allowed
Dalmia Cement (Bharat) Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (1979) 08 DEL CK 0009
High Courts27 Aug 1979
Commissioner of Sales Tax Vs Puran Chand and Sons
Delhi High Court · (1981) 48 STC 284
High Courts24 Aug 1979
G.C. Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (1979) ILR Delhi 771(2)
High Courts24 Aug 1979Dismissed
Anil Kumar Handa Vs Smt. Suman Bala
Delhi High Court · AIR 1980 Delhi 103
High Courts23 Aug 1979
Rameshwar Dayal Vs Devi Sahai Prabhu Lal and Others
Delhi High Court · (1980) 17 DLT 33
High Courts22 Aug 1979
Municial Corporation of Delhi Vs Ramesh Chander and Another
Delhi High Court · (1979) ILR Delhi 499
High Courts20 Aug 1979
J.N. Electricals (India) Vs President Electricals
Delhi High Court · (1980) ILR Delhi 215
High Courts20 Aug 1979
H.L. Trehan and Others Vs Union of India (UOI) and Others
Delhi High Court · (1979) 08 DEL CK 0011
High Courts16 Aug 1979
Delhi Development Authority Vs Principal, Vocational Training College and Others
Delhi High Court · (1980) ILR Delhi 1082