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Delhi High Court judgments, 1979

336 judgments · page 5 of 17

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High Courts05 Nov 1979

Swaran Singh Kanwar Vs Wealth Tax Officer

Delhi High Court · (1981) 130 ITR 402

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High Courts02 Nov 1979

Dev Raj Diwan Vs T.R. Kakkar and Others

Delhi High Court · (1980) 17 DLT 128

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High Courts02 Nov 1979

Ganesh Oil Traders Vs Delhi Terminal Tax Agency

Delhi High Court · (1980) 17 DLT 29

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High Courts31 Oct 1979Dismissed

India Hard Metals Ltd., Delhi Vs Union of India and others

Delhi High Court · AIR 1980 Delhi 154

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High Courts31 Oct 1979

National Research Development Corporation of India Vs The Delhi Cloth and General Mills Co. Ltd. and Others

Delhi High Court · AIR 1980 Delhi 132

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High Courts29 Oct 1979Dismissed

B.N. Sekia Vs P.C. Tandon and Others

Delhi High Court · AIR 1980 Delhi 68 : (1980) 1 DRJ 22 : (1980) RLR 49

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High Courts29 Oct 1979

Nirmal Construction and Finance Company and Another Vs Union of India and Others

Delhi High Court · (1980) ILR Delhi 1 : (1981) LabIC 1012 : (1980) RLR 508

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High Courts29 Oct 1979

Qammar-Ud-Din and Sons Vs Commissioner of Income Tax

Delhi High Court · (1980) 17 CTR 211 : (1981) 129 ITR 703

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High Courts29 Oct 1979

Basheshar Nath Setia Vs P.C. Tandon and Others

Delhi High Court · (1980) 17 DLT 202

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High Courts26 Oct 1979

Kamal Rani Vs Chand Rani and Another

Delhi High Court · AIR 1980 Delhi 188 : (1979) 2 ILR Delhi 539

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High Courts26 Oct 1979

Sangeeta Shrivastava Vs U.N. Singh and Others

Delhi High Court · AIR 1980 Delhi 27

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High Courts26 Oct 1979Dismissed

Jai Kishan Dass Vs Jasjit Singh and Others

Delhi High Court · (1980) CENCUS 210 : (1982) 10 ELT 944

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High Courts22 Oct 1979

Synthetic Moulders Vs Samperit Aktiergeselshaft

Delhi High Court · (1980) RLR 263

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High Courts20 Oct 1979

Madhuban Pvt. Ltd. Vs Narain Dass Gokal Chand

Delhi High Court · (1971) 7 DLT 371

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High Courts19 Oct 1979

Ellora Industries Vs Banarsi Das Goela and Others

Delhi High Court · AIR 1980 Delhi 254 : (1979) 2 ILR Delhi 481

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High Courts19 Oct 1979

Gurditta Mal Vs Bal Sarup

Delhi High Court · AIR 1980 Delhi 216(1) : (1980) 17 DLT 172 : (1980) RLR 1

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High Courts17 Oct 1979

Haridev Shourie Vs Madan Mohan

Delhi High Court · AIR 1980 Delhi 59 : (1980) RLR 247

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High Courts17 Oct 1979

Balram Singh Vs State

Delhi High Court · (1980) 17 DLT 216 : (1980) RLR 324

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High Courts16 Oct 1979

University of Delhi Vs Vandana Gupta

Delhi High Court · (1979) ILR Delhi 716

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High Courts15 Oct 1979

Vinoo Bhagat Vs Anita Rewal

Delhi High Court · (1980) RLR 245

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