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Delhi High Court judgments, 1979

336 judgments · page 3 of 17

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High Courts23 Nov 1979

Commissioner of Income Tax Vs Sant Singh

Delhi High Court · (1981) 132 ITR 552

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High Courts23 Nov 1979

Shanti Devi Vs Delhi Administration and Others

Delhi High Court · AIR 1980 Delhi 106 : (1980) 17 DLT 136 : (1980) RLR 402

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High Courts23 Nov 1979

Municipal Corporation of Delhi Vs Ved Sayal Kumar Ice Factory

Delhi High Court · (1980) 17 DLT 211

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High Courts23 Nov 1979Allowed

Nand Lal Vs State

Delhi High Court · (1980) ACJ 423

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High Courts23 Nov 1979

United Trading and Construction Company Vs Union of India

Delhi High Court · (1980) 17 DLT 427

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High Courts23 Nov 1979

Suresh Kumar Vs Management of Band Box (P) Ltd. and Another

Delhi High Court · (1980) 17 DLT 401 : (1981) 42 FLR 276 : (1982) 1 LLJ 362

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High Courts23 Nov 1979Dismissed

Sialkot Trading Co. Vs The Assistant Commissioner of Sales Tax and Another

Delhi High Court · (1980) 45 STC 245

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High Courts22 Nov 1979

Commissioner of Income Tax Vs Kalyan Singh

Delhi High Court · (1982) 133 ITR 465

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High Courts21 Nov 1979

Commissioner of Income Tax Vs Sardar Amarjit Singh

Delhi High Court · (1981) 132 ITR 365

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High Courts20 Nov 1979

Shiv Dayal Vs Liberty Finance (P) Ltd. (in Liquidation)

Delhi High Court · (1980) 50 CompCas 529 : (1980) 18 DLT 51

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High Courts19 Nov 1979

Rajinder Anand etc. Vs Union of India

Delhi High Court · (1980) RLR 39

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High Courts19 Nov 1979

Commissioner of Income Tax Vs Charan Dass Khanna and Sons

Delhi High Court · (1980) 123 ITR 194

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High Courts16 Nov 1979

K.S. Malik Vs Commissioner of Income Tax

Delhi High Court · (1980) 124 ITR 522

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High Courts16 Nov 1979

State Vs Jasbir Singh @ Billa and Kuljeet Singh @ Ranga Kuljeet Singh @ Ranga Vs State Jasbir Singh @ Billa Vs State

Delhi High Court · (1980) 17 DLT 404 : (1979) ILR Delhi 571

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High Courts15 Nov 1979

Lila Wanti Vs C.P. Prabhakar

Delhi High Court · (1980) 17 DLT 259 : (1980) RLR 465

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High Courts15 Nov 1979

Sher Singh etc. Vs Union of India

Delhi High Court · AIR 1980 Delhi 270 : (1980) RLR 10

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High Courts14 Nov 1979

Amarjit Kaur and Others Vs Kishan Chand

Delhi High Court · (1980) 17 DLT 225 : (1980) RLR 419

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High Courts14 Nov 1979Dismissed

H. Jahangir Bhatusha Vs Union of India (UOI) and Another

Delhi High Court · (1984) 15 ELT 106

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High Courts14 Nov 1979

Commissioner of Income Tax Vs Bhai Sardar Singh and Sons

Delhi High Court · (1980) 3 TAXMAN 364

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High Courts14 Nov 1979

Commissioner of Income Tax Vs Bhari Sardar Singh and Sons

Delhi High Court · (1980) 3 TAXMAN 364

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