High Courts20 Dec 1991
Naresh Kumar Seth Vs Union of India
Delhi High Court · (1992) 46 DLT 452
Customs Act, 1962 — Section 135(1)
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 1 of 41
High Courts20 Dec 1991
J.C.T. Limited Vs State (Delhi Administration) and Others
Delhi High Court · (1992) 46 DLT 237
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Dec 1991
Manmohan Singh Vs Indo American Electricals Ltd. and Another
Delhi High Court · (1992) 46 DLT 511
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts19 Dec 1991
Raman Lamba Vs Board of Control for Cricket in India and Others
Delhi High Court · (1992) ILR Delhi 1020
High Courts19 Dec 1991
Court of its own Motion Vs B.D. Kaushik and Others, Rajinder Kumar, Rajiv Khosla, Jugal Wadhwa, R.N. Vats, Jitan Singh and P.S. Rathee
Delhi High Court · (1993) CriLJ 336 : (1992) 46 DLT 35 : (1992) 22 DRJ 34 : (1991) 1 DRJ 188 Supp
High Courts18 Dec 1991
Rajrani Sehgal Vs Parshottam Lal and Others
Delhi High Court · (1992) 46 DLT 263
Succession Act, 1925 — Section 276
High Courts18 Dec 1991Dismissed
Ram Swaroop Khattar Vs Foremost Industries India Ltd.
Delhi High Court · (1993) 1 BC 115 : (1992) 48 DLT 559 : (1992) RLR 74
High Courts18 Dec 1991
Capt. D. Sharan Vs Indian Airlines and Others
Delhi High Court · (1992) 1 ACC 634
High Courts18 Dec 1991
Cypriain Duruaku Vs Union of India and Others
Delhi High Court · (1992) 47 DLT 170
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Dec 1991
Mahinder Singh and Another Vs Narinder Singh
Delhi High Court · (1992) 46 DLT 166
High Courts18 Dec 1991
Foremost Dairies Ltd. and Another Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 254 : (1992) 38 ECC 130 : (1992) 40 ECR 164
Central Excises and Salt Act, 1944 — Section 12AConstitution of India, 1950 — Article 226
High Courts18 Dec 1991
Narain Singh Vs Mahinder Singh and Another
Delhi High Court · (1992) 46 DLT 148 : (1992) RLR 52
High Courts18 Dec 1991
Fancy Corporation Ltd. and Another Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 224 : (1992) 38 ECC 103
High Courts18 Dec 1991
M/s. Allied Motors Vs M/s. Sanderson Agencies
Delhi High Court · AIR 1992 Delhi 324
High Courts18 Dec 1991
Smt. Rajrani Sehgal Vs Dr. Parshottam Lal and others
Delhi High Court · AIR 1992 Delhi 134
High Courts18 Dec 1991
State (Delhi Administration) Vs Ramesh Kumar
Delhi High Court · (1992) 1 RCR(Criminal) 532
Penal Code, 1860 (IPC) — Section 302
High Courts17 Dec 1991
Rajender Kumar Vs Union of India and Others
Delhi High Court · (1992) 47 DLT 130 : (1992) 22 DRJ 133 : (1992) RLR 79
Delhi Development Act, 1957 — Section 21
High Courts17 Dec 1991
Commissioner of Income Tax Vs Modi Spinning and Weaving Mills Co. Ltd.
Delhi High Court · (1993) 202 ITR 708