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Delhi High Court judgments, 1991

814 judgments · page 41 of 41

High Courts09 Jan 1991

Dhondup Lama Vs Union of India and Others

Delhi High Court · (1991) 1 Crimes 571 : (1991) 43 DLT 377 : (1991) 2 RCR(Criminal) 500

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
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High Courts08 Jan 1991

Hidesign Vs Hi-design Creations

Delhi High Court · AIR 1991 Delhi 243 : (1991) 43 DLT 653

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade and Merchandise Marks Act, 1958 — Section 27(2)
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High Courts01 Jan 1991

Mohd. Salim Vs Union of India

Delhi High Court · (1991) 21 DRJ 333 : (1992) 38 ECC 49

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
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