High Courts24 Jan 1991
Rabindra Lal Aich and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1991) 44 DLT 227
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 39 of 41
High Courts24 Jan 1991
Commissioner of Income Tax Vs Arvind Construction Co. Pvt. Ltd
Delhi High Court · (1991) 94 CTR 211 : (1992) 193 ITR 330
High Courts24 Jan 1991
Premier Road Carriers Ltd. Vs Bharat Heavy Electricals Ltd. and Another
Delhi High Court · (1991) 2 ARBLR 160 : (1991) 21 DRJ 28
High Courts24 Jan 1991
Delhi Development Authority Vs Amarnath and Others
Delhi High Court · (1990) 43 DLT 695 : (1991) 20 DRJ 359
High Courts23 Jan 1991
B.L. Salarpuria Vs S. Choudhury
Delhi High Court · (1991) 43 DLT 664
Delhi Rent Control Act, 1958 — Section 25(B)(8)
High Courts22 Jan 1991
Commissioner of Wealth Tax Vs Shakti Sikand
Delhi High Court · (1992) 103 CTR 406 : (1991) 192 ITR 163
High Courts22 Jan 1991
Puran Singh Vs V.S. Aggarwal and Others
Delhi High Court · (1991) 43 DLT 615
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Delhi Municipal Corporation Act, 1957 — Section 507
High Courts22 Jan 1991
Commissioner of Income Tax Vs National Builders
Delhi High Court · (1991) 95 CTR 237 : (1991) 192 ITR 250 : (1991) 59 TAXMAN 483
High Courts22 Jan 1991
Amrik Singh Lyallpuri Vs Ravi Dutt Sharma and Others
Delhi High Court · (1991) 43 DLT 567 : (1991) 20 DRJ 402 : (1991) 1 DRJ 221 Supp : (1991) 2 RCR(Criminal) 255 : (1991) 1 RCR(Rent) 669
High Courts22 Jan 1991
Durgo Vs State
Delhi High Court · (1992) CriLJ 730 : (1991) 43 DLT 554 : (1991) ILR Delhi 144 : (1992) 3 RCR(Criminal) 46
High Courts21 Jan 1991Allowed
Seema Devi Vs Sushil Kumar
Delhi High Court · (1991) 1 DMC 447
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 115, 151Hindu Marriage Act, 1955 — Section 13, 24
High Courts21 Jan 1991
Mambram Valiyattu Kammu, Kammu Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 75
High Courts18 Jan 1991
Mohd. Ashfaq @ Hajtkallu Vs Union of India
Delhi High Court · (1991) CriLJ 2615 : (1991) 43 DLT 504
Constitution of India, 1950 — Article 22(5), 226(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
High Courts18 Jan 1991
Dewan Daulat Rai Kapoor Vs Union of India and Another
Delhi High Court · (1991) 44 DLT 167
Constitution of India, 1950 — Article 226
High Courts18 Jan 1991
Ravi Khanna Vs U.O.I. and others
Delhi High Court · AIR 1991 Delhi 291 : (1991) ILR Delhi 483
High Courts18 Jan 1991
Om Parkash Bhutani Vs Kul Bhtjshan and Others
Delhi High Court · (1991) 43 DLT 490
High Courts17 Jan 1991
Amrita Gopal Singh and Others Vs Valaiti Ram Jaishi Ram
Delhi High Court · (1991) 43 DLT 494
Delhi Rent Control Act, 1958 — Section 25(B)(8)
High Courts17 Jan 1991
Madan Lal Lamba Vs Tarlok Singh Sehgal
Delhi High Court · (1991) 43 DLT 624
Delhi Rent Control Act, 1958 — Section 14C(2)
High Courts17 Jan 1991
Commissioner of Income Tax Vs Uberoi Limited
Delhi High Court · (1992) 60 TAXMAN 149