High Courts17 Jan 1991
Horizon Travels Pvt. Ltd. Vs Pan American World Airlines and another
Delhi High Court · (1991) RLR 404
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 40 of 41
High Courts16 Jan 1991
Smt. Kusum Ansal Vs Commissioner of Income Tax
Delhi High Court · (1991) 01 DEL CK 0074
High Courts16 Jan 1991
State (Delhi Administration) Vs Ranjan Raja Ram Bagkar
Delhi High Court · (1991) 45 DLT 361 : (1991) 20 DRJ 208
High Courts16 Jan 1991
S. Anand Deep Singh Vs Smt. Ranjit Kaur and others
Delhi High Court · AIR 1992 Delhi 87
High Courts15 Jan 1991
New Rajdhani Co-operative Society Ltd. and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1992) 46 DLT 335
Constitution of India, 1950 — Article 226
High Courts15 Jan 1991
Abdul Majid Vs Union of India and Others
Delhi High Court · (1991) 1 Crimes 465 : (1991) 43 DLT 305 : (1991) 20 DRJ 404 : (1991) 2 RCR(Criminal) 433
Constitution of India, 1950 — Article 3(1)
High Courts15 Jan 1991
Commissioner of Income Tax Vs Superior Air Products Ltd.
Delhi High Court · (1991) 01 DEL CK 0019
High Courts15 Jan 1991
Rajdhani Roller Flour Mills Pvt. Ltd. Vs Mangilal Bagri and Others
Delhi High Court · (1991) 70 CompCas 788 : (1991) 43 DLT 650
High Courts14 Jan 1991
Skipper Construction Co. (P) Ltd. and Another Vs Delhi Development Authority and Others
Delhi High Court · (1991) 43 DLT 636
Constitution of India, 1950 — Article 226
High Courts14 Jan 1991
R.S. Madho Ram and Sons Vs Income Tax Settlement Commission
Delhi High Court · (1991) 01 DEL CK 0041
High Courts13 Jan 1991
State Bank of Hyderabad Vs Rolly Polly (P) Ltd.
Delhi High Court · (1991) RLR 244
High Courts10 Jan 1991
Bank of India Vs Technocrat Chemicals and Others
Delhi High Court · (1991) 43 DLT 550
High Courts10 Jan 1991
J.K. Synthetics Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1992) 60 TAXMAN 25
Income Tax Act, 1961 — Section 139(8), 144B, 215, 246(c), 254
High Courts10 Jan 1991
Prem Nath Gupta and Another Vs Kamal Kriplani
Delhi High Court · (1991) 44 DLT 69
Delhi Rent Control Act, 1958 — Section 21
High Courts10 Jan 1991
Kirloskar Electric Co. Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (1991) 43 DLT 376 : (1991) 83 STC 485
Constitution of India, 1950 — Article 226
High Courts10 Jan 1991
Escorts Ltd. Vs Union of India and others
Delhi High Court · (1991) 93 CTR 169 : (1991) 43 DLT 363 : (1991) ILR Delhi 260 : (1991) 189 ITR 81 : (1991) 59 TAXMAN 160
High Courts10 Jan 1991
Bank of India Vs Technocrat Chemicals and others
Delhi High Court · (1993) 76 CompCas 664
High Courts09 Jan 1991
H.C. Chopra Vs Anand Kumari
Delhi High Court · (1991) 43 DLT 500
Delhi Rent Control Act, 1958 — Section 4(1)
High Courts09 Jan 1991
Bimla Rani and Another Vs Municipal Corporation of Delhi
Delhi High Court · (1992) 46 DLT 348
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Municipal Corporation Act, 1957 — Section 116