High Courts29 Jan 1991
Chawla and Co. Vs Deputy Commissioner of Income Tax
Delhi High Court · (1991) 01 DEL CK 0043
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 38 of 41
High Courts29 Jan 1991
Surjan Singh Vs Union of India
Delhi High Court · (1991) RLR 157
Constitution of India, 1950 — Article 22(5)
High Courts28 Jan 1991
Parduman Singh Vs Y.D. Sharma
Delhi High Court · (1991) 43 DLT 574
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts28 Jan 1991
Gangeshwar Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1992) 106 CTR 358 : (1991) 192 ITR 180
High Courts28 Jan 1991
M/s. Parkash Brothers Vs Union of India and another
Delhi High Court · AIR 1991 Delhi 241
High Courts28 Jan 1991
Rajendra Sethia Vs Punjab National Bank
Delhi High Court · AIR 1991 Delhi 285 : (1991) RLR 179
High Courts28 Jan 1991
Municipal Corporation of Delhi Vs N.K. Bhatt and Another
Delhi High Court · (1991) 43 DLT 492
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 126
High Courts25 Jan 1991
Nirmaljit Arora Vs Bharat Steel Tubes Ltd.
Delhi High Court · AIR 1991 Delhi 160 : (1991) 43 DLT 394 : (1991) 20 DRJ 236
Delhi Rent Control Act, 1958 — Section 3
High Courts25 Jan 1991
Moon Light Electronics Industrial Vs Delhi Development Authority
Delhi High Court · (1991) 44 DLT 527
Constitution of India, 1950 — Article 226
High Courts25 Jan 1991
Virender Singh Vs State
Delhi High Court · (1991) 43 DLT 546 : (1991) 1 RCR(Criminal) 656
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Probation of Offenders Act, 1958 — Section 4Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts25 Jan 1991
Murti Devi Vs Union of India
Delhi High Court · (1991) 45 DLT 18
Land Acquisition Act, 1894 — Section 4
High Courts25 Jan 1991
Nathu Singh etc. Vs Union of India
Delhi High Court · (1991) 44 DLT 382
Land Acquisition Act, 1894 — Section 4
High Courts25 Jan 1991
Court on its own motion Vs S.K. Garg
Delhi High Court · (1991) 43 DLT 17(2) : (1991) 1 RCR(Criminal) 632
Contempt of Courts Act, 1971 — Section 13
High Courts25 Jan 1991
Harbans Lal and Others Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 697
Land Acquisition Act, 1894 — Section 4
High Courts25 Jan 1991
Komal Plastic Industries Vs Roxy Enterprises Pvt. Ltd.
Delhi High Court · (1991) 72 CompCas 61
High Courts24 Jan 1991
Prakash Kaur Vs S. Mohan Singh and Others
Delhi High Court · (1991) 1 BC 370 : (1991) 43 DLT 621
High Courts24 Jan 1991
Daya Wanti Dasuja Vs Registrar, Cooperative Societies and Another
Delhi High Court · (1992) 47 DLT 223
Constitution of India, 1950 — Article 226
High Courts24 Jan 1991
Ram Parshad and Others Vs Union of India
Delhi High Court · (1991) 44 DLT 311
Land Acquisition Act, 1894 — Section 4
High Courts24 Jan 1991
Commissioner of Income Tax Vs Daulat Ram Dharambir Auto (P) Ltd.
Delhi High Court · (1991) 01 DEL CK 0023