High Courts12 Feb 1991
Ramesh Kumar Bhndoola Vs New Delhi Municipal Committee
Delhi High Court · (1991) 43 DLT 584
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 36 of 41
High Courts11 Feb 1991
Pushpa Singh Vs Gajeender Pal Singh
Delhi High Court · (1991) 44 DLT 22 : (1991) 1 DMC 540 : (1991) 1 DRJ 442 Supp
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 23A
High Courts11 Feb 1991
D.C. Bhatia and Others Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 425 : (1991) RLR 201
Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 3
High Courts08 Feb 1991
Fouress Engineering (I) Pvt. Ltd. Vs Delhi Administration and Others
Delhi High Court · (1991) 43 DLT 742 : (1992) 1 LLJ 710
Industrial Disputes Act, 1947 — Section 17B
High Courts08 Feb 1991
Management of M/s Daily Pratap Vs Delhi Administration and Others
Delhi High Court · (1991) 44 DLT 309 : (1991) 63 FLR 344 : (1992) 2 LLJ 470
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts08 Feb 1991
New India Assurance Co. Vs Kamla Devi and Others
Delhi High Court · (1992) ACJ 35 : (1992) 47 DLT 718
High Courts08 Feb 1991
M/s. Fouress Engineering (I) Pvt. Ltd. Vs Delhi Administration and Others
Delhi High Court · (1991) ILR Delhi 447
High Courts08 Feb 1991
Vipin Kumar and Others Vs Delhi Development Authority
Delhi High Court · (1991) 44 DLT 23 : (1991) 1 DRJ 433 Supp
High Courts08 Feb 1991
Babu Lal Vs Delhi Development Authority
Delhi High Court · (1991) 43 DLT 570
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts07 Feb 1991
COMMISSIONER OF WEALTH TAX Vs USHA GUPTA. (WTC NO. 159 OF 1989). COMMISSIONER OF WEALTH TAX v. MISS SONIA GUPTA. (WTC NO. 174 OF 1989).
Delhi High Court · (1991) 94 CTR 126
High Courts07 Feb 1991
Commissioner of Wealth Tax Vs Usha Gupta/Miss Sonia Gupta
Delhi High Court · (1992) 60 TAXMAN 211
Wealth Tax Act, 1957 — Section 27(1), 27(3)
High Courts07 Feb 1991
Inderjit Singh and Another Vs Tarlochan Singh and Another
Delhi High Court · (1991) 20 DRJ 281 : (1991) ILR Delhi 617 : (1991) RLR 239
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts07 Feb 1991
United States of America Vs Master Builders and Another
Delhi High Court · (1991) ILR Delhi 590
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts07 Feb 1991
Commissioner of Wealth Tax Vs P.P. Gupta
Delhi High Court · (1993) 67 TAXMAN 303
High Courts07 Feb 1991
Commissioner of Wealth Tax Vs Miss Varsha Gupta
Delhi High Court · (1991) 02 DEL CK 0063
High Courts07 Feb 1991
Commissioner of Wealth Tax Vs Usha Gupta Commissioner of Wealth Tax Vs Miss Sonia Gupta
Delhi High Court · (1991) 02 DEL CK 0047
High Courts07 Feb 1991
Rohit Tandon and Others Vs State and Another
Delhi High Court · (1991) 43 DLT 526 : (1991) 1 DMC 569
High Courts06 Feb 1991
Ram Narain and Another Vs Ram Kumar and Another
Delhi High Court · (1991) 44 DLT 28
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3